Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts02 Jul 2020Dismissed

Subran And Ors Vs Namit Sai And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0025

Code Of Civil Procedure, 1908 — Section 96, 100, Order 9 Rule 13, Order 47 Rule 1Limitation Act 1963 — Section 5

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High Courts02 Jul 2020Allowed

Life Insurance Corporation Of India Vs Dhanya Kumar Jain And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0024

Code Of Civil Procedure, 1908 — Section 96Indian Stamp Act, 1899 — Section 33, 35

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High Courts02 Jul 2020Disposed Of

Bharat Luniya Vs Abhishek Meena Superintendent Of Police And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0023

Constitution Of India, 1950 — Article 227

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High Courts01 Jul 2020Allowed

Asharam (Dead) Vs Budha And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0028

Specific Relief Act, 1963 — Section 38, 41(h)

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High Courts01 Jul 2020Dismissed

Prashant Mandal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 07 CHH CK 0027

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b), 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)

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High Courts30 Jun 2020Disposed Of

Bisahin Bai Vs South Eastern Coalfields Limited Ans Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0005

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High Courts30 Jun 2020Disposed Of

Lokesh Garg Vs Brijmohan Singh Sisodia And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0004

Code Of Civil Procedure, 1908 — Section 151, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution Of India, 1950 — Article 227

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High Courts30 Jun 2020Dismissed

Chhattisgarh Road Carrier Vs Chhattisgarh State Civil Supplies Corporation Limited And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0003

Motor Vehicles Act, 1988 — Section 2(16), 41(4)

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High Courts30 Jun 2020Disposed Of

Chhaya Rajput Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0002

Constitution Of India, 1950 — Article 21

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High Courts29 Jun 2020Dismissed

Sheshmani Patel Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0006

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b), 22, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)

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High Courts26 Jun 2020Allowed

Mohd. Junaid Meman Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0007

Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138

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High Courts26 Jun 2020Allowed

Asha Ram Suryavanshi Vs Chhattisgarh Gramin Bank And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0001

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