COURT ARCHIVE

Chhattisgarh High Court judgments, 2020

760 judgments · page 6 of 38

High Courts14 Aug 2020Dismissed

Sunil Chillalshetti And Ors Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0025

Specific Relief Act 1963 — Section 14, 17Indian Contract Act, 1872 — Section 27Chhattisgarh Chikitsa Snatakottar Pravesh Niyam, 2017 — Rule 11(1)

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High Courts14 Aug 2020Disposed Of

Parasram Sahu And Ors Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0024

Chhattisgarh Land Revenue Code, 1959 — Section 32, 110, 115, 116, 237High Court Of Chhattigarh Rules, 2007 — Rule 43Code Of Civil Procedure, 1908 — Order 6 Rule 15(1)

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High Courts13 Aug 2020Allowed

Deva Tandi And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307Arms Act, 1959 — Section 25, 27

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High Courts13 Aug 2020Allowed

Sunil Agrawal Vs Chhattisgarh Environment Conservation Board And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0022

Code Of Criminal Procedure, 1973 — Section 200, 482Air (Prevention And Control Of Pollution) Act, 1981 — Section 4, 21, 22, 37, 40, 43, 43(1), 43(1)(a)

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High Courts11 Aug 2020Dismissed/Disposed Of

C.G.State Marketing Federation Ltd. And Ors Vs T.J. Pandey And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0021

Chhattisgarh Co-Operative societies act 1960 — Section 58(B), 58(B)(2), 77, 77(1), 77(4), 80(A)Constitution Of India, 1950 — Article 227

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High Courts10 Aug 2020Allowed

Om Prakash Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0010

Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii)

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High Courts10 Aug 2020Dismissed

Chudamani Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0009

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B), 37(b)(ii)

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High Courts10 Aug 2020Allowed

Bharat Lal Chouhan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0008

Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii), 59(क)

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High Courts10 Aug 2020Allowed

Avinash Panda And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0007

Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii)

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High Courts10 Aug 2020Allowed

Manishankar Dinkar And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0006

Indian Penal Code, 1860 — Section 34, 302, 304BDowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438

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High Courts10 Aug 2020Allowed

Shashi Bai Pendro Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0005

Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, — Section 34, 34(1)क(च), 34(2), 59A(ii), 59(क)

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High Courts10 Aug 2020Allowed

Umashankar Sing Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0004

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 468

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High Courts10 Aug 2020Allowed

Abdul Majid And Ors Vs Rato (died) And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0003

Specific Relief Act, 1963 — Section 31Courtfees Act, 1870 — Section 7(v)(c)Code Of Civil Procedure, 1908 — Section 100, Order 6 Rule 17, Order 18 Rule 4

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High Courts10 Aug 2020Allowed

Mulchand Dewangan And Ors Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0002

Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act , 1978 — Section 3, 4, 6Chhattisgarh Nikshepika Ke Hito Of Samrakshan Adhiniyam, 2005 — Section 10

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High Courts10 Aug 2020Dismissed

Harsha Dewani Vs Ashutosh Gupta

Chhattisgarh High Court · (2020) 08 CHH CK 0001

Hindu Marriage Act, 1955 — Section 9, 20(4), 20(5), 20(6)Code Of Civil Procedure, 1908 — Section 2(2), Order 7 Rule 11, Order 23 Rule 1, Order 23 Rule 4Legal Services Authorities Act, 1987 — Section 20, 20(1), 20(4), 20(5), 21

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High Courts07 Aug 2020Allowed