Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 204, 319, 399, 399(2), 401(1), 401(2), 401(3), 401(4), 401(5), 482

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High Courts03 Jan 2020Dismissed

Jaiprakash Gupta @ Prem Raghuni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0010

Indian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1925 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 91, 161, 311, 482

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High Courts02 Jan 2020Dismissed

D. Krishna Rao Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0052

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 20(b)(i), 40, 50, 52Code Of Criminal Procedure, 1973 — Section 313, 374(2)

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High Courts02 Jan 2020Allowed

Sushila Dewangan Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0050

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High Courts02 Jan 2020Allowed

Chunnilal Alias Manna Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0032

Indian Penal Code, 1860 — Section 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 113A

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High Courts02 Jan 2020Dismissed

Sidheshwar Upadhaya Vs Chief Managing Director And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0017

Constitution Of India, 1950 — Article 226

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High Courts02 Jan 2020Dismissed

South Eastern Coalfields Ltd Through And Anr Vs Appellate Authority Under The Payment And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0016

Payment Of Gratuity Act, 1972 — Section 7(1), 7(2), 7(3)(A), 7(7)

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High Courts02 Jan 2020Allowed

Arun Pathak Vs Gyani Hajrat Singh (Dead) And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0015

Madhya Pradesh Land Revenue Code, 1959 — Section 257(m)Code Of Civil Procedure, 1908 — Section 96, 100Specific Relief Act, 1963 — Section 34, 42

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High Courts02 Jan 2020Dismissed

Shahzadi Begum Vs Mohammed Yusuf Khan

Chhattisgarh High Court · (2020) 01 CHH CK 0014

Specific Relief Act, 1963 — Section 39Code Of Civil Procedure, 1908 — Section 100

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High Courts02 Jan 2020Allowed

Amit Kumar Ratre Vs Kumhan Lal

Chhattisgarh High Court · (2020) 01 CHH CK 0012

Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 337, 338

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High Courts02 Jan 2020Dismissed

Jukhtiyar (Died) Through Lrs. Vs Anandram And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0006

Code Of Civil Procedure, 1908 — Section 96, 100

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High Courts02 Jan 2020Allowed

Satyendra Kumar Sarthi @ Chotu Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0005

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High Courts02 Jan 2020Dismissed

Mahboob Alam Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0004

Code Of Criminal Procedure Act, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 201, 420

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High Courts02 Jan 2020Allowed

Ankit Agrawal And Ors Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0003

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure Act, 1973 — Section 125, 438Indian Penal Code, 1860 — Section 34, 498A

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High Courts02 Jan 2020Partly Allowed

Kaleshwar Prasad And Anr Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0002

Code Of Criminal Procedure Act, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 323Schedule Caste And Schedule Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts02 Jan 2020Dismissed

Banarsi Lal Bansilal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0001

Essential Commodities Act, 1955 — Section 3, 6, 6C, 6E, 7Code Of Criminal Procedure, 1973 — Section 457, 482

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