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Chhattisgarh High Court judgments, 2020

760 judgments · page 36 of 38

High Courts10 Jan 2020Dismissed

Goutam Buddha Agrawal Vs Satyanarayan Sharma And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0053

Code Of Civil Procedure, 1908 — Order 7 Rule 11Representation Of Peoples Act, 1951 — Section 2(e), 30(a), 31, 33, 33(1), 34, 36, 36(2)(b), 81, 100, 100(1), 101(1)Representation Of The People Act, 1950 — Section 16
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High Courts08 Jan 2020Allowed

Jeevanlal And Anr Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0021

Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Agricultural Cattle Preservation Act, 2004 — Section 4, 6, 10Prevention Of Cruelty To Animals Act, 1960 — Section 11
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High Courts07 Jan 2020Allowed

Rajesh Sakuja And Ors Vs Asha Devi Chouhan And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0020

Code Of Civil Procedure, 1908 — Section 151, Order 16 Rule 1, Order 16 Rule 2, Order 17 Rule 1, Order 26 Rule 1, Order 26 Rule 2, Order 8 Rule 5Motor Vehicles Act, 1988 — Section 173Evidence Act, 1872 — Section 137, 138, 142
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High Courts07 Jan 2020Disposed Of

Jyoti Agrawal And Anr Vs Indu Bai And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0019

Code Of Civil Procedure, 1908 — Section 115, 151, Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11Prohibition Of Benami Property Transactions Act, 1988 — Section 2(9), 4, 4(1)
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High Courts07 Jan 2020Dismissed

State Of Chhattisgarh Vs Bhanupratap Tiwari

Chhattisgarh High Court · (2020) 01 CHH CK 0018

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 297, 337, 338Motor Vehicles Act, 1988 — Section 128, 146, 177, 196
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High Courts06 Jan 2020Allowed

Manoj Kumar Vs Sarswati Devi Sinha

Chhattisgarh High Court · (2020) 01 CHH CK 0047

Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9Chhattisgarh Land Revenue Code, 1959 — Section 124, 124(1), 124(2)
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