Constitution Of India, 1950 — Article 341Indian Penal Code, 1860 — Section 294, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts10 Jan 2020Allowed

Jethu Ram And Ors Vs State Of Madhya Pradesh Now State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0074

Constitution Of India, 1950 — Article 341, 341(1)(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Protection Of Civil Rights Act, 1955 — Section 4, 7

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High Courts10 Jan 2020Allowed

Maniram And Ors Vs State Of Madhya Pradesh (Now Chhattisgarh)

Chhattisgarh High Court · (2020) 01 CHH CK 0073

Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 437(A)

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High Courts10 Jan 2020Allowed

Kamal Birha Vs State Of Madhya Pradesh (Now Chhattisgarh)

Chhattisgarh High Court · (2020) 01 CHH CK 0072

Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 437(A)

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High Courts10 Jan 2020Dismissed

Rajesh Kothari Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0071

Indian Penal Code, 1860 — Section 307, 458

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High Courts10 Jan 2020Dismissed

Sushil Kumar Chauhan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0070

Indian Penal Code, 1860 — Section 489B, 489C, 489DCode Of Criminal Procedure, 1973 — Section 374(2)

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High Courts10 Jan 2020Dismissed

Chhotu @ Rajadhani Vs State Of Madhya Pradesh (Now State Of Chhattisgarh)

Chhattisgarh High Court · (2020) 01 CHH CK 0069

Indian Penal Code, 1860 — Section 304, 324Evidence Act, 1872 — Section 134

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High Courts10 Jan 2020Dismissed

Dhiran Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0068

Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 374(2)

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High Courts10 Jan 2020Dismissed

Mansoor Khan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0067

Indian Penal Code, 1860 — Section 489B, 489CCode Of Criminal Procedure, 1973 — Section 374(2)

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High Courts10 Jan 2020Allowed

Chandra Prakash Soni Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0066

Indian Penal Code, 1860 — Section 410, 413Code Of Criminal Procedure, 1973 — Section 313, 437(A)

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High Courts10 Jan 2020Partly Allowed

Deleted (Nand Lal Rai) And Ors Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0065

Indian Penal Code, 1860 — Section 34, 186, 225, 294, 332, 353, 506Code Of Criminal Procedure, 1973 — Section 195(1)(a)(i), 200, 201, 202, 203

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High Courts10 Jan 2020Allowed

Sudharam And Ors Vs State Of Chhattisgarh Through And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0064

Indian Penal Code, 1860 — Section 34, 97, 101, 148, 323, 326Code Of Criminal Procedure, 1973 — Section 437(A)

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High Courts10 Jan 2020Allowed

Rajan Sai Sarathi Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0063

Indian Penal Code, 1860 — Section 363, 366, 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 4

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High Courts10 Jan 2020Dismissed

Ramgopal @ Gopal Aditya Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0062

Indian Penal Code, 1860 — Section 307

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High Courts10 Jan 2020Partly Allowed

Shyamlal And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0061

Indian Penal Code, 1860 — Section 34, 320, 325

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High Courts10 Jan 2020Allowed

Rakesh Adwani Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2020) 01 CHH CK 0060

Indian Penal Code, 1860 — Section 34, 304B

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