Indian Penal Code, 1860 — Section 34, 354, 354B, 376, 420Code Of Criminal Procedure, 1973 — Section 161, 313Chhattisgarh Tonahi Pratadna Nivaran Act, 2005 — Section 6, 7

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High Courts17 Jan 2020Disposed Of

Ujjwala Hanmant Bagade And Ors Vs Sanjay Shukla And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0080

Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 23(A)

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High Courts16 Jan 2020Disposed Of

Satish Sejpal Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0093

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High Courts16 Jan 2020Dismissed

Bholaram Vs South Eastern Coal Field Limited And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0090

Constitution Of India, 1950 — Article 226

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High Courts16 Jan 2020Dismissed

Keshav Prasad Rathore And Ors Vs Ku. Aradhana And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0088

Code Of Civil Procedure, 1908 — Section 96, 100Hindu Succession Act, 1956 — Section 8

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High Courts16 Jan 2020Disposed Of

Sachin Dhadiwal Vs Narayan Agrawal

Chhattisgarh High Court · (2020) 01 CHH CK 0085

Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 319, 482

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High Courts16 Jan 2020Allowed

Ravi Namdev Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 01 CHH CK 0082

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 313

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High Courts16 Jan 2020Dismissed

Sudarshan S/O Gourishanka And Ors Vs South Eastern Coalfields Limited Through And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0079

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High Courts15 Jan 2020Dismissed

Kashi Prasad (Dead) Through Lrs And Ors Vs Murari Prasad (Dead) Through Lrs And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0094

Code Of Civil Procedure, 1908 — Section 100

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High Courts15 Jan 2020Dismissed

M/S Precision Engineering A Proprietorship Firm And Anr Vs Assistant Commissioner Of Income Tax And Ors

Chhattisgarh High Court · (2020) 01 CHH CK 0089

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 133(A), 147, 148

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High Courts15 Jan 2020Allowed

Deepak Sahu Vs State Of Chhattisgarh Through Police

Chhattisgarh High Court · (2020) 01 CHH CK 0084

Indian Penal Code, 1860 — Section 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 161, 313

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