High Courts28 Jan 2020Disposed Of
Dinesh Kumar And Ors Vs J.K. Lakshmi Cement Limited Malpurikhurd Village And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0179
Code Of Criminal Procedure, 1973 — Section 151, 340Income Tax Act, 1961 — Section 35
COURT ARCHIVE
Chhattisgarh High Court judgments, 2020
760 judgments · page 32 of 38
High Courts28 Jan 2020Allowed
Indresh Patel And Ors Vs Narad Choudhari And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0178
Guardians And Wards Act, 1890 — Section 27Legal Services Authorities Act, 1987 — Section 21Code Of Civil Procedure, 1908 — Order 32 Rule 3
High Courts28 Jan 2020Dismissed
Gyan Singh And Ors Vs Gita Agrawal And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0177
Chhattisgarh Land Revenue Code, 1959 — Section 2(z4), 92, 158, 250, 250 (1a)(b)Rewa State Land Revenue And Tenancy Code, 1935 — Section 57(4)Vindhya Pradesh Land Revenue And Tenancy Act, 1953 — Section 151(2), 153(3)
High Courts28 Jan 2020Disposed Of
Neha Singh Vs Sajan Raghvan
Chhattisgarh High Court · (2020) 01 CHH CK 0176
Hindu Marriage Act, 1955 — Section 13BFamily Courts Act, 1984 — Section 9Code Of Civil Procedure, 1908 — Order 32A Rule 3
High Courts28 Jan 2020Dismissed
Lakshani Bai And Ors Vs Sukhanteen @ Sukhbati And Anr
Chhattisgarh High Court · (2020) 01 CHH CK 0169
Code Of Civil Procedure, 1908 — Section 100Hindu Marriage Act, 1955 — Section 16(3)
High Courts28 Jan 2020Dismissed
Surjotin And Ors Vs Chamrin Bai And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0168
Constitution Of India, 1950 — Article 14, 15, 21Code Of Civil Procedure, 1908 — Section 100Chota Nagpur Tenancy Act, 1908 — Section 7, 8, 76
High Courts28 Jan 2020Allowed
Urmila Bai Vs Kamla Bai And Anr
Chhattisgarh High Court · (2020) 01 CHH CK 0166
Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68, 71Code Of Civil Procedure, 1908 — Section 100
High Courts28 Jan 2020Dismissed
Satyandra Jaiswal And Ors Vs Sriram Janki Bade Mandir Trust Samiti
Chhattisgarh High Court · (2020) 01 CHH CK 0164
Chhattisgarh Public Trusts Act, 1951 — Section 32Madhya Pradesh Public Trusts Act, 1951 — Section 32Rajasthan Public Trusts Act, 1959 — Section 29
High Courts28 Jan 2020Allowed
Radheshyam Harmukh And Anr Vs Sitaram Harmukh And Anr
Chhattisgarh High Court · (2020) 01 CHH CK 0163
Chhattisgarh Land Revenue Code, 1959 — Section 246
High Courts28 Jan 2020Dismissed
State Of Chhattisgarh And Ors Vs Lala Ram Sahu And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0161
Punjab Panchayati Raj Act, 1994 — Section 3, 4
High Courts28 Jan 2020Disposed Of
Chilaka Chandra Mouli Reddy Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0160
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5Code Of Criminal Procedure, 1973 — Section 161
High Courts28 Jan 2020Dismissed
Y. Lavanya Reddy Vs Y. Murli And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0158
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 294, 323, 498(A), 506(B)Dowry Prohibition Act, 1961 — Section 2, 4
High Courts28 Jan 2020Dismissed
Neelam Jaiswal Vs Shashank Jaiswal And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0157
Constitution Of India, 1950 — Article 14, 15, 21Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 494, 495, 497
High Courts28 Jan 2020Dismissed
Topsingh And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0118
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Indian Penal Code, 1860 — Section 34, 120B, 302Motor Vehicles Act, 1988 — Section 39, 56, 66, 192
High Courts27 Jan 2020Disposed Of
Shankar Yadav Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0183
Central Goods And Services Tax Rules, 2017 — Section 138A
High Courts27 Jan 2020Dismissed
Arvind Kumar Chandel And Ors Vs High Court Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0175
Chhattisgarh High Courts (Appeal To Division Bench) Act, 2006 — Section 2(1)Chhattisgarh Higher Judicial Service (Recruitment And Conditions Of Service) Rules, 2006 — Rule 5(1)(c), 7(b)Constitution Of India, 1950 — Article 226, 227
High Courts27 Jan 2020Allowed
Rambai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0171
Code Of Civil Procedure, 1908 — Section 96, 100Limitation Act, 1963 — Section 5
High Courts27 Jan 2020Dismissed
Ramnarayan And Anr Vs Geeta Prasad And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0170
Code Of Civil Procedure, 1908 — Order 8 Rule 9Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 67, 68
High Courts27 Jan 2020Dismissed
Bhagwantin Bai And Ors Vs Nirup Ram And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0167
Constitution Of India, 1950 — Article 258, 352Code Of Civil Procedure, 1908 — Section 100
High Courts27 Jan 2020Dismissed
Lakhan Lal (Dead) Through His Lr's And Ors Vs Dhan Singh Kanwar And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0165
Madhya Pradesh Land Revenue Code, 1959 — Section 170(B)Code Of Civil Procedure, 1908 — Section 96, 100Limitation Act, 1963 — Section 58