High Courts30 Jan 2020Allowed
Rajkumar Dewangan Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0184
Indian Penal Code, 1860 — Section 394, 395, 397Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2020
760 judgments · page 30 of 38
High Courts30 Jan 2020Allowed/Disposed Of
Archana Sharma And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0182
High Courts30 Jan 2020Dismissed
Bhurwaram @ Ghurwaram, S/o Dongarharam And Ors Vs Bharat, S/o Govind And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0174
Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 54Hindu Minority And Guardianship Act, 1956 — Section 8(2)
High Courts30 Jan 2020Allowed
Sunil Kumar, Son Of Rampyare @ Rampyari Vs State Of M.P.
Chhattisgarh High Court · (2020) 01 CHH CK 0173
Juvenile Justice Act, 2000 — Section 2(k), 2(l), 7A, 20Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12
High Courts30 Jan 2020Allowed
Hemant Kumar @ Pappu, S/o Kushal Prasad Dubey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0172
Indian Penal Code, 1860 — Section 307
High Courts30 Jan 2020Allowed
Shankar Narayan Chakrawarty Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0159
High Courts30 Jan 2020Dismissed
Ramnarayan @ Rajesh Vs Chameli Bai And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0155
Code Of Civil Procedure, 1908 — Section 100
High Courts30 Jan 2020Dismissed
Shambhu And Ors Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2020) 01 CHH CK 0142
Indian Penal Code, 1860 — Section 34, 307
High Courts30 Jan 2020Dismissed
Hemant Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0140
Indian Penal Code, 1860 — Section 363, 366, 376(2), 376(2)(n)Code Of Criminal Procedure, 1973 — Section 374(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts30 Jan 2020Allowed
Mahajan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0139
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 304
High Courts30 Jan 2020Dismissed
Gulam Mustafa Ands Anr Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0138
Indian Penal Code, 1860 — Section 34, 306
High Courts30 Jan 2020Disposed Of
Kundan Singh Thakur Vs Union Of India Through Home Secretary And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0137
Constitution Of India, 1950 — Article 14, 32, 226Delhi Special Police Establishment Act, 1946 — Section 6, 6(A)
High Courts30 Jan 2020Allowed
Dhananjay Kumar Vs State Of Chhattisgarh Through Secretary And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0136
Constitution Of India, 1950 — Article 21, 22, 226, 227Indian Penal Code, 1860 — Section 166, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 41, 50, 57, 151, 154, 155, 156, 156(3), 157, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167, 168, 169, 170, 171, 172, 173, 173(2), 173(8), 174, 175, 176, 319
High Courts30 Jan 2020Dismissed
Bhagwandin And Ors Vs Gulab Singh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0135
Code Of Civil Procedure, 1908 — Section 96, 100Hindu Succession Act, 1925 — Section 63(c)Evidence Act, 1872 — Section 68
High Courts30 Jan 2020Dismissed
Kalam Sai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0134
Indian Penal Code, 1860 — Section 307, 320, 324, 325Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts30 Jan 2020Allowed
Amir Das Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0132
Indian Penal Code, 1860 — Section 104, 304, 323
High Courts30 Jan 2020Allowed
Rati Ram Patel And Ors Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0130
Indian Penal Code, 1860 — Section 34, 107, 306Code Of Criminal Procedure, 1973 — Section 437(A)
High Courts30 Jan 2020Partly Allowed
Ghasiya And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0129
Indian Penal Code, 1860 — Section 147, 148, 149, 324Code Of Criminal Procedure, 1973 — Section 437(A)
High Courts30 Jan 2020Allowed
Rajkumar Dhankar @ Chotu Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0128
Indian Penal Code, 1860 — Section 450Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 118
High Courts30 Jan 2020Allowed
Lallu Chouhan Vs State Of Chhattisarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0127
Indian Penal Code, 1860 — Section 34, 107, 306Code Of Criminal Procedure, 1973 — Section 437(A)Evidence Act, 1872 — Section 113