High Courts06 Feb 2020Dismissed
Ranjana Pandey And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0056
Indian Penal Code, 1860 — Section 107, 306, 498(A)Code Of Criminal Procedure, 1973 — Section 437(A)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2020
760 judgments · page 28 of 38
High Courts06 Feb 2020Allowed
Hiraman Lal Halba Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 02 CHH CK 0055
Code Of Criminal Procedure, 1973 — Section 374(2), 437(A)Narcotic Drugs And Psychotropic Substance Act, 1985 — Section 20(b)(i)
High Courts06 Feb 2020Allowed
Nandini Manikpuri And Anr Vs State Of Chhattisgarh And Anr
Chhattisgarh High Court · (2020) 02 CHH CK 0054
Code Of Criminal Procedure, 1973 — Section 374(2), 437(A)Indian Penal Code, 1860 — Section 34, 107, 306
High Courts06 Feb 2020Allowed
Sheel Bhadra Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 02 CHH CK 0052
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts06 Feb 2020Dismissed
Shailesh Tinna Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 02 CHH CK 0051
Narcotic Drugs And Psychotropic Substance Act, 1985 — Section 20(b)(ii)(c), 41, 42, 42(2), 43, 50, 55, 57
High Courts06 Feb 2020Partly Allowed
Tribhuvan Das @ Kallu And Anr Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 02 CHH CK 0050
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 436
High Courts06 Feb 2020Allowed
Amar Kumar Agrawal Vs Ramesh Singh
Chhattisgarh High Court · (2020) 02 CHH CK 0042
Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts06 Feb 2020Partly Allowed
Gajendra Singh Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 02 CHH CK 0017
Code Of Criminal Procedure, 1973 — Section 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 50, 55, 57
High Courts05 Feb 2020
Nanki Ram Kanwar Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0147
High Courts05 Feb 2020Dismissed
Deputy Commissioner Of Income Tax, Circle -2(1), Central Revenue Building, Civil Lines, Raipur, Chhattisgarh Vs M/s. Ashok Vihar, Shop No. 1 & 2, Jeevan Bima Marg, Pandri, District Raipur
Chhattisgarh High Court · (2020) 02 CHH CK 0125
Income Tax Act, 1961 — Section 143(3), 260A
High Courts05 Feb 2020Allowed
Khiru S/O Late Tepsi (Died) And Ors Vs Mst. Mini Bewa And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0118
Code Of Civil Procedure, 1908 — Section 96, 100Limitation Act, 1963 — Section 5
High Courts05 Feb 2020Allowed
Sukutri Bai Vs Surji Bai And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0072
Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Section 100
High Courts05 Feb 2020Disposed Of
Lakhan Subodh And Anr Vs State Of Chhattisgarh Through And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0012
Bonded Labour System (Abolition) Act, 1976 — Section 21, 21(2)
High Courts05 Feb 2020Allowed
Sukbar Sidar Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0011
Prisoners Act, 1900 — Section 31(A)(3)
High Courts05 Feb 2020Dismissed
Nikhil Kumar Sushmakar Vs State Of Chhattisgarh Through And Anr
Chhattisgarh High Court · (2020) 02 CHH CK 0010
High Courts05 Feb 2020Dismissed
Suresh Kumar Choubey And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0009
Constitution Of India, 1950 — Article 226Madhya Pradesh Civil Services (Special Provision For Appointment Of Women) Rules, 1997 — Rule 4
High Courts05 Feb 2020Dismissed
State Of Chhattisgarh Through And Ors Vs S.S. Thakur
Chhattisgarh High Court · (2020) 02 CHH CK 0008
High Courts04 Feb 2020Dismissed
Shobha Kushvaha Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0155
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)
High Courts04 Feb 2020Disposed Of
Ghanshyam Chandra Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0142
Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 190, 200, 482Indian Penal Code, 1860 — Section 120B, 383, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts04 Feb 2020Dismissed
Dev Kumar Singh And Ors Vs Rangdev Singh And Ors
Chhattisgarh High Court · (2020) 02 CHH CK 0121
Code Of Civil Procedure, 1908 — Section 96, 100Chhattisgarh Land Revenue Code, 1959 — Section 158