High Courts06 Jan 2020Dismissed
Harvansh Singh Vs Pratap Singh (Dead) Through And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0045
COURT ARCHIVE
Chhattisgarh High Court judgments, 2020
760 judgments · page 37 of 38
High Courts06 Jan 2020Dismissed
Mahraj Singh (Dead) Through Lrs And Ors Vs Raghuvir Singh And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0044
Hindu Succession Act, 1956 — Section 14(1)Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68, 71
High Courts06 Jan 2020Dismissed
Mahesh Parakh Vs Kamladevi Saxena
Chhattisgarh High Court · (2020) 01 CHH CK 0043
Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 34
High Courts06 Jan 2020Dismissed
State Of Chhattisgarh Through Vs Satyaprakash @ Pappu Gayakwad
Chhattisgarh High Court · (2020) 01 CHH CK 0042
Indian Penal Code, 1860 — Section 376(2)(j)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts06 Jan 2020Allowed
Gouribai And Ors. Vs State Of Madhya Pradesh Now State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0041
Indian Penal Code, 1860 — Section 107, 306, 498(A)Code Of Criminal Procedure, 1973 — Section 161
High Courts06 Jan 2020Dismissed
Rikheshwar And Anr Vs State Of Madhya Pradesh (Now Cg)
Chhattisgarh High Court · (2020) 01 CHH CK 0040
Indian Penal Code, 1860 — Section 34, 314, 375(6), 376(1)
High Courts06 Jan 2020Dismissed
Laxmikant Sahu @ Golu Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0039
Indian Penal Code, 1860 — Section 307, 450
High Courts06 Jan 2020Dismissed
Chhat Ram Rolej Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0038
Indian Penal Code, 1860 — Section 314
High Courts06 Jan 2020Dismissed
Narendra Kumar Mishra And Ors Vs State Of Madhya Pradesh (Now Cg)
Chhattisgarh High Court · (2020) 01 CHH CK 0037
Indian Penal Code, 1860 — Section 376(2)(g)Code Of Criminal Procedure, 1973 — Section 157
High Courts06 Jan 2020Allowed
Udhav Lal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0036
Indian Penal Code, 1860 — Section 107, 306Evidence Act, 1872 — Section 113(A)Code Of Criminal Procedure, 1973 — Section 437(A)
High Courts06 Jan 2020Partly Allowed
Bhukhan @ Bhupendra And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0035
Indian Penal Code, 1860 — Section 147, 149, 320, 323, 325
High Courts06 Jan 2020Partly Allowed
Laxminarayan Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0034
Indian Penal Code, 1860 — Section 354, 456
High Courts06 Jan 2020Allowed
Arun Kumar Tiwari And Ors Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2020) 01 CHH CK 0033
Indian Penal Code, 1860 — Section 306, 498ACode Of Criminal Procedure, 1973 — Section 437(A)
High Courts06 Jan 2020Allowed
Rajbhan Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0031
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 437(A)
High Courts06 Jan 2020Dismissed
Ghushu @ Bhukhan Vs State Of Madhya Pradhesh (Now Chhattisgarh)
Chhattisgarh High Court · (2020) 01 CHH CK 0009
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(1), 450
High Courts06 Jan 2020Dismissed
Toransingh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0008
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 3, 5, 6
High Courts06 Jan 2020Dismissed
Birolal @ Vijay Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0007
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(1)
High Courts03 Jan 2020Allowed
Vinod Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0131
Indian Penal Code, 1860 — Section 323, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts03 Jan 2020Dismissed
Dipendra Kumar Vs State Of Chhattisgarh Through And Ors
Chhattisgarh High Court · (2020) 01 CHH CK 0059
Board Of Secondary Education (Madhya Pradesh) Regulations, 1965 — Regulation 119, 148
High Courts03 Jan 2020Dismissed
Hirendra Wrongly Written Hirend @ Golu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 01 CHH CK 0051
Indian Penal Code, 1860 — Section 302, 397, 450