COURT ARCHIVE

Chhattisgarh High Court judgments, 2020

760 judgments · page 7 of 38

High Courts05 Aug 2020Dismissed

Rajesh Agrawal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0015

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8(c), 21, 21(b), 22, 29, 32, 37, 37(1), 37(1)(b)Drugs And Cosmetics Rules, 1945 — Section Rule 61(2), 63A, 65, 97
High Courts04 Aug 2020Dismissed

Omkar Gupta And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0018

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)
High Courts22 Jul 2020Dismissed

T.R. Kunjam Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 07 CHH CK 0003

Prevention Of Corruption Act, 1988 — Section 13(1), 13(1)(e), 13(2)Income tax Act, 1961 — Section 271(1)(c), 276CCode Of Criminal Procedure, 1973 — Section 173(2), 173(5), 227, 482
High Courts15 Jul 2020Dismissed

Ram Lal Vs Mastu And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0014

Code Of Civil Procedure, 1908 — Section 96, 100, Order 9 Rule 13, Order 47 Rule 1
High Courts15 Jul 2020Dismissed

Ashish Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 07 CHH CK 0009

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b), 37, 37(1)(b), 37(1)(b)(ii)
High Courts15 Jul 2020Dismissed

Sant Kumar Netam And Ors Vs Ajit Pramod Kumar Jogi And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0008

Chhattisgarh Scheduled Castes, Scheduled Tribes And Other Backward Classes (Regulation Of Social Status Certification) Act, 2013 — Section 7, 7(1)Indian Penal Code, 1860 — Section 35Madhya Pradesh Land Revenue Code, 1959 — Section 165(6)
High Courts15 Jul 2020Allowed

Rajkumar Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 07 CHH CK 0001

Code Of Criminal Procedure, 1973 — Section 306, 306(1), 306(4)(b), 306(5), 307, 308, 437, 439, 482Indian Penal Code, 1860 — Section 34, 420Chhattisgarh Protection Of Interest Of Depositors Act, 2005 — Section 10
High Courts14 Jul 2020Dismissed

State Of Chhattisgarh Vs Rikki Sahu And Ors

Chhattisgarh High Court · (2020) 07 CHH CK 0002

Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188Code Of Criminal Procedure, 1973 — Section 2(d), 195, 195(1), 195(1)(a)(i)