High Courts25 Jun 2020Allowed
Durga Netam And Ors Vs Jagotin And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0010
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
COURT ARCHIVE
Chhattisgarh High Court judgments, 2020
760 judgments · page 9 of 38
High Courts25 Jun 2020Allowed
Firm: Narmada Prasad Rajesh Kumar Vs Firm: Kailash Chand Ramesh Kumar Chandrapur
Chhattisgarh High Court · (2020) 06 CHH CK 0009
Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section 34
High Courts25 Jun 2020Allowed
Sampatiya Bai And Ors Vs Moolchand
Chhattisgarh High Court · (2020) 06 CHH CK 0008
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 2, Order 41 Rule 27, Order 41 Rule 27(2), Order 41 Rule 28
High Courts24 Jun 2020Allowed
Bhagwati Devi Vs Suritram (Dead) And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0011
Code Of Civil Procedure, 1908 — Section 100, Order 18 Rule 4Evidence Act, 1872 — Section 58
High Courts23 Jun 2020Allowed
Oriental Insurance Co.Ltd. Vs Haridas Ansd Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0012
Motor Vehicles Act, 1988 — Section 147
High Courts19 Jun 2020Dismissed
Vishnu Goyal And Ors Vs Alremel Mangai D. Secretary And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0013
Contempt Of Court Act, 1971 — Section 12, 20Constitution Of India, 1950 — Article 215
High Courts18 Jun 2020Allowed
Chandraprakash Sharma And Ors Vs Ashok Brothers And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0016
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts18 Jun 2020Dismissed
M/s CSK Technologies Vs South Eastern Coalfields Limited And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0015
Constitution Of India, 1950 — Article 226
High Courts18 Jun 2020Dismissed
Priyanka Shukla Vs Municipal Corporation, Bilaspur And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0014
High Courts17 Jun 2020Dismissed
Bhukharam And Ors Vs Suraj Kumar And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0017
Registration Act, 1908 — Section 59Hindu Succession Act, 1956 — Section 8Code Of Civil Procedure, 1908 — Order 41 Rule 24
High Courts16 Jun 2020Allowed
Raj Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 06 CHH CK 0018
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 2
High Courts15 Jun 2020Allowed
Durga Vishwas And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2020) 06 CHH CK 0019
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 304BEvidence Act, 1872 — Section 113B
High Courts12 Jun 2020Allowed
Ramin Bai Vs Shekh Kamruddin And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0022
High Courts12 Jun 2020Dismissed
Jai Deo Gupta And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0021
Prevention Of Corruption Act, 1988 — Section 7, 13(2)Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jun 2020Allowed
Sandhya Rani Nag And Ors Vs Mohan Chand Hathgen And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0020
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jun 2020Dismissed
Trilokchand Jaiswal Vs Manas Mishra And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0024
Indian Stamp Act, 1899 — Section 2(22)Negotiable Instruments Act, 1881 — Section 4Code Of Civil Procedure, 1908 — Order 41 Rule 24
High Courts11 Jun 2020Dismissed
M/s Vicon Developers Pvt. Ltd. And Ors Vs Khandwa Oils Private Limited And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0023
Negotiable Instruments Act, 1881 — Section 118(a), 138Code Of Criminal Procedure, 1973 — Section 91, 203, 204, 251, 482Evidence Act, 1872 — Section 123, 124, 165
High Courts10 Jun 2020Dismissed
United Indian Insurance Company Limited Vs Ragini Soni And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0025
High Courts09 Jun 2020Allowed
Anurag Singh Thakur And Ors Vs Ramnaresh Bais And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0028
High Courts09 Jun 2020Allowed
Jaysingh Baghel And Ors Vs Narendra Koshle And Ors
Chhattisgarh High Court · (2020) 06 CHH CK 0027
Employee's Compensation Act, 1923 — Section 4A, 4A(3)(b), 22, 30