COURT ARCHIVE

Chhattisgarh High Court judgments, 2020

760 judgments · page 10 of 38

High Courts09 Jun 2020Disposed Of

Indian Oil Corporation Ltd And Ors Vs Steel Authority Of India And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0026

Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 2(e), 3, 4, 5, 9, 9(1)Enemy Property Act, 1968 — Section 2, 3Companies Act, 2013 — Section 2, 2(45), 3

High Courts08 Jun 2020Dismissed

M/s Vicon Developers Pvt. Ltd And Ors Vs Sanjay Shri Shrimal And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0030

Negotiable Instruments Act, 1881 — Section 118(a), 138Code Of Criminal Procedure, 1973 — Section 91, 173, 203, 204, 251, 252, 253, 254, 255, 255(3), 256, 257, 258, 259, 482Evidence Act, 1872 — Section 123, 124, 165

High Courts08 Jun 2020Dismissed

Shriram And Ors Vs Suresh Kumar (Dead) And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0029

Code Of Civil Procedure, 1908 — Section 2(2), 11, 96, 100, 104, Order 41 Rule 22, Order 41 Rule 33, Order 43 Rule 1

High Courts05 Jun 2020Allowed

Kaviram Sahu @ Kavi Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 06 CHH CK 0031

Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 304B

High Courts03 Jun 2020Disposed Of

Latelraj Suryawanshi Vs Hori Lal Tamboli And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0032

Specific Relief Act, 1963 — Section 16(c), 16(1)(c)Code Of Civil Procedure, 1908 — Section 100

High Courts02 Jun 2020Allowed

Mukesh Dubey Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 06 CHH CK 0033

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42(2), 50, 55, 57Code Of Criminal Procedure, 1973 — Section 161, 313

High Courts01 Jun 2020Dismissed

Hidma Ram And Ors Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0035

Panchayat (Extension To The Scheduled Areas) Act, 1996 — Section 4(a), 4(b)Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 3, 125, 126, 129A, 129B, 129C, 129D, 129E

High Courts01 Jun 2020Allowed

Steel Authority Of India Limited And Ors Vs Union Of India And Ors

Chhattisgarh High Court · (2020) 06 CHH CK 0034

Constitution Of India, 1950 — Article 226

High Courts29 May 2020Dismissed

D.P. Saraf Vs Sub Area Manager, S.E.C.L. Rajgamaar Project Korba Area Post Office Rajgamaar, District Korba (CG) And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0002

Chhattisgarh High Court (Appeal To Division Bench) Act, 2007 — Section 2Constitution Of India, 1950 — Article 226, 226(3)

High Courts29 May 2020Dismissed

Jagannath Supply Company Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0001

Chhattisgarh Co-Operative Societies Act, 1960 — Section 64Constitution Of India, 1950 — Article 226

High Courts27 May 2020Allowed

Ajay @ Vijay @ Babu Jaiswal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 05 CHH CK 0003

Indian Penal Code, 1860 — Section 107, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 313

High Courts26 May 2020Dismissed

M/s Shivshankar Solvent Extraction Private Limited Vs Commissioner, Commercial Tax Civil Lines

Chhattisgarh High Court · (2020) 05 CHH CK 0005

Chhattisgarh Value Added Tax Act, 2005 — Section 48, 48(4)(ii), 49(3)

High Courts26 May 2020Allowed

Tulsi And Ors Vs Board Of Revenue, Chhattisgarh, Bilaspur And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0004

Chhattisgarh Land Revenue Code, 1959 — Section 170B, 170B(3), 170B(3)(b)

High Courts22 May 2020Allowed

Bhuwaneshwari Bai And Ors Vs Vikram Jems And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0008

Motor Vehicle Act, 1988 — Section 4(1), 4(2), 7, 14, 14(2)(a)Central Motor Vehicles Rules 1989 — Rule 5, 31(2), 31(3), 31(4)

High Courts22 May 2020Allowed

Sanni And Ors Vs Driver, Arun Kumar And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0007

Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A, 337Evidence Act, 1872 — Section 106

High Courts22 May 2020Dismissed

Sheo Kumar alias Netaji Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 05 CHH CK 0006

Code Of Criminal Procedure, 1973 — Section 313

High Courts21 May 2020Allowed

Siyaram Patel And Ors Vs Neeraj Singh Chouhan And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0011

High Courts21 May 2020Dismissed

Rajendra Prasad Vs Santosh Kumar And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0010

Motor Vehicles Act, 1988 — Section 149(2)

High Courts21 May 2020Allowed

Jageshwar Ram Rajwade And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 05 CHH CK 0009

Code Of Criminal Procedure, 1973 — Section 313

High Courts20 May 2020Dismissed

Asha Bai And Ors Vs Pankaj Kumar Singh And Ors

Chhattisgarh High Court · (2020) 05 CHH CK 0019

Motor Vehicle Act, 1988 — Section 163A