COURT ARCHIVE

Chhattisgarh High Court judgments, 2020

760 judgments · page 5 of 38

High Courts21 Aug 2020Allowed

Vijay Kumar Agrawal And Ors Vs Union Of India

Chhattisgarh High Court · (2020) 08 CHH CK 0046

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477(A), 511Prevention Of Corruption Act, 1988 — Section 13(1)(d) , 13(2)

High Courts21 Aug 2020Dismissed

Nand Lal Rathia Vs Union Of India And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0045

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(1)Constitution Of India, 1950 — Article 227

High Courts20 Aug 2020Allowed

Boti @ Dayanidhi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 397, 412, 458Arms Act, 1959 — Section 25, 27

High Courts20 Aug 2020Dismissed

Padman Lal And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 188, 409, 420Essential Commodities Act, 1955 — Section 3, 7

High Courts20 Aug 2020Allowed

Sanjay Tiwari And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 327, 506

High Courts20 Aug 2020Dismissed

Indradhwaj Rawate And Ors Vs Pushai Bai And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0041

Motor Vehicles Act 1988 — Section 185

High Courts19 Aug 2020Allowed

Sunil Kumar Agnihotri @ Banti Vs Ibrahim Chikwa Son Of Jagannath Chikwa And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0040

Motor Vehicles Act, 1988 — Section 166, 173

High Courts19 Aug 2020Allowed

Santosh Kumar Duseja Vs Anil Duseja And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0039

Motor Vehicles Act, 1988 — Section 163, 163A, 173

High Courts18 Aug 2020Allowed

Shagun Lal Verma And Ors Vs Arjun Sinha And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0038

Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A, 337, 338

High Courts18 Aug 2020Partly Allowed

Manohar Lal Raj Vs Municipal Corporation

Chhattisgarh High Court · (2020) 08 CHH CK 0037

High Courts18 Aug 2020Dismissed

Darbari Vs Chait Kunwar Bai And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0036

Code Of Civil Procedure, 1908 — Section 100Hindu Marriage Act, 1956 — Section 11, 16

High Courts17 Aug 2020Disposed Of

ICICI Lombard General Insurance Co. Ltd Vs Mankunwar And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0035

High Courts17 Aug 2020Dismissed

Genduram Vs Dagesh Kumar And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0034

Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 146(1), 147

High Courts17 Aug 2020Allowed

Laxmi Prasad And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0032

Indian Penal Code, 1860 — Section 294, 323Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Code Of Criminal Procedure, 1973 — Section 161

High Courts17 Aug 2020Allowed

New India Assurance Co. Ltd Vs Astu Ram And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0031

Motor Vehicles Act, 1988 — Section 147Chhattisgarh Motor Vehicle Rules, 1994 — Rule 97(2)

High Courts17 Aug 2020Allowed/Dismissed

Kismant Bai And Ors Vs Indra Bhan Singh And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0030

Indian Penal Code, 1860 — Section 304AMotor Vehicles Act, 1988 — Section 3, 5, 166, 171, 181

High Courts17 Aug 2020Dismissed

Shiv Kumar And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0029

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b), 22, 29, 37, 37(1)(b)

High Courts17 Aug 2020Dismissed

Prabhakar Gwal Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0028

Indian Penal Code, 1860 — Section 34, 120B, 186, 294, 323, 353, 506, 511Code Of Criminal Procedure, 1973 — Section 200Constitution Of India, 1950 — Article 311, 311(2b), 311(2)

High Courts14 Aug 2020Allowed

Anil Tuteja And Ors Vs Director, Directorate Of Enforcement And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0027

Prevention Of Money Laundering Act, 2002 — Section 3, 4, 24, 45, 45(1), 50Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109, 120B, 409, 420

High Courts14 Aug 2020Allowed

United India Insurance Company Limited Vs Rahi Solanki And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0026

Indian Penal Code, 1860 — Section 302Motor Vehicles Act, 1988 — Section 147, 149, 163A, 165, 166, 170, 173(1)Workmen's Compensation Act, 1923 — Section 3(1)