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Chhattisgarh High Court judgments, 2020

760 judgments · page 4 of 38

High Courts28 Aug 2020Dismissed

Devmuni Bai Vs Dipni And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0065

Limitation Act, 1963 — Section 5, 14Code Of Civil Procedure, 1908 — Section Order 9 Rule 4
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High Courts28 Aug 2020Allowed

Krishi Upaj Mandi, Kawardha Vs Shashi Prabha Devi And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0056

Transfer Of Property act, 1882 — Section 5, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 122, 123, 126Madhya Pradesh Land Revenue Code, 1959 — Section 165(6)Code Of Civil Procedure, 1908 — Section 100
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High Courts26 Aug 2020Dismissed

Ramesh Agrawal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2020) 08 CHH CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 25, 27
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High Courts24 Aug 2020Dismissed

State Of Chhattisgarh Vs Narendra Rajwade

Chhattisgarh High Court · (2020) 08 CHH CK 0051

Indian Penal Code, 1860 — Section 376(2)(ढ), 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts24 Aug 2020Dismissed

Vijay Kumar Toppo Vs Amar Bilas And Ors

Chhattisgarh High Court · (2020) 08 CHH CK 0049

Chhattisgarh Land Revenue Code, 1959 — Section 257(f)Code Of Civil Procedure, 1908 — Section 9, 100, 250Limitation Act 1963 — Section 26
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