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Chhattisgarh High Court judgments, 2020

760 judgments · page 2 of 38

High Courts29 Oct 2020Dismissed

Geeta Bai And Ors Vs Devendra Kumar And Ors

Chhattisgarh High Court · (2020) 10 CHH CK 0008

Code Of Civil Procedure 1908 — Section 96Prohibition Of Benami Transactions Act, 1988 — Section 4, 4(2)Indian Succession Act, 1925 — Section 63, 63(c)
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High Courts27 Oct 2020Dismissed

Chain Singh And Ors Vs Ram

Chhattisgarh High Court · (2020) 10 CHH CK 0010

Motor Vehicles Act, 1988 — Section 146, 166, 173, 196Indian Penal Code, 1860 — Section 279, 337, 338Evidence Act, 1872 — Section 106
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High Courts27 Oct 2020Allowed

Jaisingh Agrawal And Ors Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2020) 10 CHH CK 0001

Code Of Criminal Procedure, 1973 — Section 6, 154, 156(1), 156(3), 193, 200, 482Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 2(d), 3(1)(g), 3(1)(s), 3(1)(d), 3(1)(x), 3(2)(va), 14Chhattisgarh Land Revenue Code, 1959 — Section 170B
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High Courts12 Oct 2020Dismissed

Shatrughan Pandey And Ors Vs Chandeshwar Singh Thakur And Ors

Chhattisgarh High Court · (2020) 10 CHH CK 0014

Code Of Civil Procedure 1908 — Section 49, Order 3 Rule 4, Order 3 Rule 4(2), Order 21 Rule 16, Order 21 Rule 23, Order 22 Rule 10Transfer Of Property Act 1882 — Section 54, 55, 130Constitution Of India, 1950 — Article 227
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High Courts06 Oct 2020Allowed

Sheo Prasad Gupta And Ors Vs Kamal Prasad, And Ors

Chhattisgarh High Court · (2020) 10 CHH CK 0013

Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f), 2(b)Code Of Civil Procedure 1908 — Section 96, 100Bihar Buildings (Lease, Rent And Eviction) Control Act, 1947 — Section 11(1)
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