Tribunals and Commissions09 Sept 2026
Raj Kumar Saini Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2792
CCS (Pension) Rules, 2021-Rule 43(3), 43(2), 43CCS (CCA) Rules, 1965-Rule 14ESIC Rules
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 70 of 93
Tribunals and Commissions09 Sept 2026
Amarjeet Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2793
Railway Services (Pension) Rules, 1993-Rule 37Constitution of India-Article 300-A
Tribunals and Commissions09 Sept 2026
Raveen & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2794
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Ashish Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2795
Administrative Tribunals Act, 1985-Section 19Delhi Police (Appointment & Recruitment) Rules, 1980-Rule 24, 24 (2) & (3), Appendix-XXX
Tribunals and Commissions09 Sept 2026
Jayashree Talwar Vs Ministry Of Labour And Employment & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2796
Tribunals and Commissions09 Sept 2026
Ms. Shallu Toteja Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2797
Tribunals and Commissions09 Sept 2026
Sonia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2798
CCS (Temporary Service) Rules, 1965-Rule 5(1)(a)Cr.P.C.-Section 41AConstitution of India-Article 311(2), 14, 16
Tribunals and Commissions09 Sept 2026
Mrs. Nirmal Dogra & Anr. Vs Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2799
Tribunals and Commissions09 Sept 2026
Uma Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2800
Tribunals and Commissions09 Sept 2026
HC(Exe.) Arun Kumar Bhati Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2801
Constitution of IndiaDelhi Police (Promotion and Confirmation) Rules, 1980-Rule 19(ii)Delhi Police (Promotion and Confirmation) (Amendment) Rules, 2015-Rule 19(ii)
Tribunals and Commissions09 Sept 2026
Deepak Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2802
CCS (Temporary Service) Rules, 1965-Rule 5(1)(a)CCS (CCA) Rules, 1965Constitution of India-Article 311(2), 14 and 16
Tribunals and Commissions09 Sept 2026
Naresh Chand Sharma Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · 2026 INSC 466
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226, 227, 32, 136Indian Evidence Act
Tribunals and Commissions09 Sept 2026
Pooja Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2804
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026Disposed Of
Anandkumar Padmakar Wargantiwar & Ors. Vs Sanjeev Gupta & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6903
Tribunals and Commissions08 Sept 2026Disposed Of
Kusmila Kujur Vs The General Manager/N.F.Railway/Maligaon (Assam) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6839
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972CCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Sept 2026Disposed Of
Rashmi Tripathi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6787
Tribunals and Commissions08 Sept 2026Disposed Of
Sri Ajant Boro & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5764
Tribunals and Commissions08 Sept 2026Disposed Of
Lal Chand Ali Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5758
IPC-Sections 143, 365, 302GDS (Conduct and Engagement) Rules, 2011-Rule 12, 12(1)(b)
Tribunals and Commissions08 Sept 2026Dismissed
Sri Mukul Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5721
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9
Tribunals and Commissions08 Sept 2026Disposed Of
Shri Sushanta Mazumder Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5719