COURT ARCHIVE

Central Administrative Tribunal judgments, 2026

1,850 judgments · page 69 of 93

Tribunals and Commissions09 Sept 2026

Kundan Singh & Ors. Vs Secretary ICAR & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3001

Central Civil Services (Revised Pay) Rules, 2008ICAR Technical Service Rules-Rule 6.1, 6(1), 6.13, paragraph 10 of Appendix IIISocieties Registration Act
Tribunals and Commissions09 Sept 2026

Anil Kumar Matlani Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2993

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964
Tribunals and Commissions09 Sept 2026

Anil Kumar Gupta Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2985

Central Civil Services (Conduct) Rules, 1964Central Civil Services (Pension) Rules, 1972-Rule 9(2)(a)Central Civil Services (Pension) Rules, 2021-Rule 8(1), 8(2)(b)
Tribunals and Commissions09 Sept 2026

Sanjeev Kumar Chauhan & Ors. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2976

Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Sections 32, 33Rights of Persons with Disabilities Act, 2016-Section 34, 2(r)