COURT ARCHIVE

Central Administrative Tribunal judgments, 2026

1,850 judgments · page 93 of 93

Tribunals and Commissions17 Jan 2026Dismissed

Brijesh Kumar Son Of Khedu Ram Vs Union Of India & Ors

Central Administrative Tribunal · (2026) 01 CAT CK 1348

Tribunals and Commissions16 Jan 2026Disposed Of

Central Administrative Tribunal · (2026) 01 CAT CK 1352

Tribunals and Commissions16 Jan 2026Disposed Of

Central Administrative Tribunal · (2026) 01 CAT CK 1351

Tribunals and Commissions16 Jan 2026Dismissed

Central Administrative Tribunal · (2026) 01 CAT CK 1350

Tribunals and Commissions16 Jan 2026Dismissed

Central Administrative Tribunal · (2026) 01 CAT CK 1349

Administrative Tribunals Act, 1985 - Section 2, 14

Tribunals and Commissions14 Jan 2026Allowed

Central Administrative Tribunal · (2026) 01 CAT CK 1347

Administrative Tribunals Act, 1985 - Section 19Posts And Telegraphs (P&T) Manual Volume IVRule 279

Tribunals and Commissions14 Jan 2026Disposed Of

Central Administrative Tribunal · (2026) 01 CAT CK 1346

Administrative Tribunals Act, 1985 - Section 19

Tribunals and Commissions12 Jan 2026

Central Administrative Tribunal · (2026) 01 CAT CK 3383

Tribunals and Commissions05 Jan 2026Dismissed

Central Administrative Tribunal · (2026) 01 CAT CK 1344

Administrative Tribunals Act, 1985 - Section 19Central Civil Services (Pension) Rules, 1972 - Rule 19(2)(a), 19(2)(b)

Tribunals and Commissions01 Jan 2026Dismissed

Central Administrative Tribunal · (2026) 01 CAT CK 1345

Administrative Tribunals Act, 1985 - Section 19Industrial Disputes Act, 1947 - Section 25FConstitution Of India, 1950 - Article 14, 16