COURT ARCHIVE

Central Administrative Tribunal judgments, 2026

1,850 judgments · page 71 of 93

Tribunals and Commissions08 Sept 2026Disposed Of

Shri C.Vijaya Bhaskar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5697

AT Act, 1985-Section 20

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Tribunals and Commissions08 Sept 2026Allowed

Akhtar Hussain Vs Union Territory Chandigarh & Ors.

Central Administrative Tribunal · 2026 INSC 234

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2), 311(2)(b), 21, 14, 16, 141Prevention of Corruption Act-Section 7, 7(a)

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Tribunals and Commissions08 Sept 2026Allowed

Ashish Singal & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5204

Administrative Tribunals Act, 1985-Section 19, 20Constitution of India-Article 14, 16, 16(4A), 16(4B), 309, 335The Constitution (Eighty-Fifth Amendment) Act, 2001

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Tribunals and Commissions08 Sept 2026Disposed Of

Asha Sharma Vs Union Territory, Chandigarh & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5201

Constitution of India-Article 14Punjab Civil Services Rules, Volume II-Rules 7.17, 7.18

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Tribunals and Commissions08 Sept 2026Disposed Of

Ramnish Verma Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5195

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Tribunals and Commissions08 Sept 2026

Akhtar Hussain Vs Union Territory Chandigarh & Ors.

Central Administrative Tribunal · 2026 INSC 234

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2), 311(2)(b), 21, 14, 16, 141IPC-Section 120-B

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Tribunals and Commissions08 Sept 2026Disposed Of

Shahnaz Baby Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5149

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Tribunals and Commissions08 Sept 2026

Shri Ram Ranjan Choubey & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5147

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Tribunals and Commissions08 Sept 2026Disposed Of

Usha Devi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5099

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Tribunals and Commissions08 Sept 2026Dismissed

Mohan Lal (Retired I.A.S.) Vs Govt. Of National Capital Territory Of Delhi & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 4643

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Tribunals and Commissions08 Sept 2026Dismissed

Union Of India & Ors. Vs R.C. Bakshi

Central Administrative Tribunal · (2026) 09 CAT CK 4671

Prevention of Corruption Act, 1988-Sections 5(6), 13(1)(e), 13(2), 16, 22Prevention of Corruption Act, 1947-Section 5(1)(e)Indian Penal Code-Sections 109, 120-B

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Tribunals and Commissions08 Sept 2026Allowed