Tribunals and Commissions08 Sept 2026
Subash Thakur Vs Union Territory Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4786
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 72 of 93
Tribunals and Commissions08 Sept 2026Disposed Of
Jitendra Kumar Sfrivastav & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5397
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Abhishek Katiyar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5396
Fundamental Rules-FR 53(1)(ii)(a)CCS (CCA) Rules, 1965-Rule (2)(a)
Tribunals and Commissions08 Sept 2026
Devendra Balwant Chappargharem Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5395
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions08 Sept 2026
Kandarpa Nag Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 156
Constitution of India-Article 14, 16, 21, 141
Tribunals and Commissions08 Sept 2026
G. Meganathan Vs Union Of India & Anr.
Central Administrative Tribunal · 2025 INSC 1313
GDS (Conduct and Engagement) Rules, 2011-Rules 10, 21Postal Manual Volume VI Part III (Sixth Edition - Corrected up to 30th June 1986)-Rules 121 (2), 127 (1)
Tribunals and Commissions08 Sept 2026Dismissed
T.N. Nithya & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · 2025 INSC 334
Tribunals and Commissions08 Sept 2026
K. Viswanathan & Anr. Vs The Director Of Intelligence Bureau & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5225
Tribunals and Commissions08 Sept 2026
Leelavati Vs Union Of India
Central Administrative Tribunal · (2026) 09 CAT CK 4850
Constitution (Schedule Tribes) Order, 1950
Tribunals and Commissions08 Sept 2026
Dr. V. Prabha Sivashankar Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 1235
Recruitment Rules, 2013-Clause 5Recruitment Rules dated 8th August 2002Constitution of India-Article 309
Tribunals and Commissions08 Sept 2026
A. Kamalachannane & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 334
Tribunals and Commissions08 Sept 2026
Sri Manik Lal Dey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4208
Administrative Tribunals Act, 1985-Section 19Department of Posts Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10, 18(c)(ii), 21Constitution of India-Articles 226/227
Tribunals and Commissions08 Sept 2026
Smarajit Kanungoe Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4210
Administrative Tribunals Act, 1985-Section 19Indian Police Service (Pay) Rules, 2007
Tribunals and Commissions08 Sept 2026
Shri Nagen Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3943
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Sri Nabajit Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3935
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(2), 18
Tribunals and Commissions08 Sept 2026
Prakash Goplani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3924
Tribunals and Commissions08 Sept 2026
Indra Raj Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3920
Tribunals and Commissions08 Sept 2026
Santosh Kumar Haldkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3908
Tribunals and Commissions08 Sept 2026
Bibhu Bhushan Roy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3866
Tribunals and Commissions08 Sept 2026
K.Sanish Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3848
CCS (Pension) RulesRight to Information ActCPC-Order 47, 47 Rule 1