Tribunals and Commissions21 Apr 2022
Shaveta Verma & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0277
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 38 of 50
Tribunals and Commissions21 Apr 2022
Aparna. V Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0278
Tribunals and Commissions21 Apr 2022
Ghulam Mohammad Mir Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0279
Tribunals and Commissions21 Apr 2022
Dr. Aksala Hazmi K.P. Vs The Hon'ble Administrator & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0280
Tribunals and Commissions21 Apr 2022
Abdu Rashid Sheikh Vs UT of J&K & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0281
Tribunals and Commissions21 Apr 2022Disposed Of
Ali Mohd. Lone Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0282
Tribunals and Commissions21 Apr 2022Disposed Of
Abdu Rashid Sheikh Vs UT Of J&K Through Commissioner Secretary To Govt. Youth Services & Sports Department, Civil Secretariat, Jammu/Srinagar. Pin Code 190001/180001 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0039
Tribunals and Commissions21 Apr 2022Disposed Of
Ghulam Mohammad Mir Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0037
Tribunals and Commissions21 Apr 2022Disposed Of
Ali Mohd. Lone Vs UT Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0036
Tribunals and Commissions21 Apr 2022Disposed Of
Shaveta Verma & Others Vs UT Of J&K Through Commissioner/Secretary To Govt. Department Of Animal Husbandry, Civil Secretariat, Jammu - 180001 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0035
Tribunals and Commissions21 Apr 2022Disposed Of
Shamas Din Vs Union Territory Of Jammu And Kashmir Through Commissioner/Secretary To Sheep And Animal Husbandry Department, Civil Secretariat, Jammu/Srinagar-180001 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0034
Tribunals and Commissions21 Apr 2022Disposed Of
Aparna. V Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0033
Tribunals and Commissions21 Apr 2022Disposed Of
Dr. Aksala Hazmi K.P Vs Hon'ble Administrator, UT of Lakshadweep, Kavaratti, UT of Lakshadweep, Pin � 682 555 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0032
Tribunals and Commissions18 Apr 2022
Sh. Jatin Nagpal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0283
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Apr 2022Disposed Of
Jatin Nagpal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Apr 2022
Dr. Shoaib Mohammad Khan Vs State Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0284
Tribunals and Commissions13 Apr 2022
Bharam Pal & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0285
Tribunals and Commissions13 Apr 2022
Ram Bihari Pateriya & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0286
Tribunals and Commissions13 Apr 2022
Firdous Ahmad Bhat Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0313
Tribunals and Commissions13 Apr 2022Disposed Of
Nazir Ahbad Dar & Ors. Vs State Of J&K & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0287