Tribunals and Commissions05 May 2022Disposed Of
Chaudhary Shrikant Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0007
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 36 of 50
Tribunals and Commissions05 May 2022
Rahul Kumar Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj. & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 May 2022
Govind Saran Sharma Vs General Manager, Northern Railways & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0841
Tribunals and Commissions02 May 2022
Ayoub Ahmed & Ors. Vs Union Territory of Jammu and Kashmir & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0842
Tribunals and Commissions02 May 2022
Dr. Rameshwar Groach Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0843
Tribunals and Commissions02 May 2022
Vikram Rawat Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0844
Tribunals and Commissions02 May 2022
Tarun Athya Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0845
Tribunals and Commissions02 May 2022Dismissed
Dr. Rameshwar Groach Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0004
Tribunals and Commissions02 May 2022Disposed Of
Ayoub Ahmed & Others Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0003
Tribunals and Commissions02 May 2022Disposed Of
Vikram Rawat Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0001
Tribunals and Commissions30 Apr 2022
Faizan Riyaz Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0259
Tribunals and Commissions30 Apr 2022
Ashfeenajan Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0260
Tribunals and Commissions30 Apr 2022
Aabida Parveen Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0261
Tribunals and Commissions30 Apr 2022Disposed Of
Aabida Parveen Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0053
Tribunals and Commissions30 Apr 2022Disposed Of
Ashfeenajan Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0052
Tribunals and Commissions30 Apr 2022Disposed Of
Faizan Riyaz Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0051
Tribunals and Commissions29 Apr 2022
Devender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0262
Tribunals and Commissions29 Apr 2022
Smt. Suneeta Devi Vs Chairman And Managing Director, Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0263
Cr.P.C.-Section 125
Tribunals and Commissions29 Apr 2022
Fayaz Ahmad Bhat & Anr. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0264
Tribunals and Commissions29 Apr 2022Disposed Of
Suneeta Devi Vs Chairman And Managing Director, Bharat Sanchar Nigam Limited, New Delhi & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0041