COURT ARCHIVE

Central Administrative Tribunal judgments, 2022

991 judgments · page 37 of 50

Tribunals and Commissions28 Apr 2022Allowed

Prashant Kulkarni & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0265

Administrative Tribunals Act, 1985-Section 19CCS (Revised Pay) Rules, 2008-Rules 5, 7, 11Constitution of India-Articles 14, 16

Tribunals and Commissions28 Apr 2022

Smt. Sanjubala Singh Vs Principal & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0266

Tribunals and Commissions28 Apr 2022

Ab. Majeed Kumhar & Ors. Vs UT Of Jammu And Kashmir Through Commissioner/Secretary To Govt. Finance Department & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0267

SRO No. 59 of 1990

Tribunals and Commissions28 Apr 2022

Amit Kumar Ruhela Vs Union Of India & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0268

Tribunals and Commissions28 Apr 2022Allowed

Prashant Kulkarni & Others Vs Secretary, Ministry of Personnel, Public Grievances & Pensions Department Of Personnel & Training North Block, New Delhi & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0054

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Revised Pay) Rules, 2008 — Rule 5, 7, 7(A)(i), 7(A)(ii), 11Constitution Of India, 1949 — Article 14, 16

Tribunals and Commissions28 Apr 2022Disposed Of

Majeed Kumhar & Others Vs UT Of Jammu And Kashmir & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0046

Tribunals and Commissions27 Apr 2022

Arvind Kumar Vs Union Of India & Anr.

Central Administrative Tribunal · (2022) 04 CAT CK 0269

Income Tax Act, 1961-Section 80IB (10), 143(3), 263Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii)

Tribunals and Commissions27 Apr 2022

Bhisham Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0270

Administrative Tribunal Act, 1985-Section 19

Tribunals and Commissions27 Apr 2022Disposed Of

Bhisham Singh Vs Union Of India Through Secretary, Ministry Of Home Affiars, North Block, New Delhi & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0043

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions27 Apr 2022Dismissed

Arvind Kumar Vs Union Of India & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0042

Income Tax Act, 1961 — Section 80IB(10), 143(3), 263Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14

Tribunals and Commissions26 Apr 2022

Mrs. Gurmail Kaur Vs The Commissioner, Kendriya Vidyalaya Sangathan & Anr.

Central Administrative Tribunal · (2022) 04 CAT CK 0271

Constitution of India-Article 14Contributory Provident Fund Rules (India) 1962Bureau of Indian Standards (Terms and Condition of Service of Employees) Regulation, 1988-Regulation 16

Tribunals and Commissions25 Apr 2022

Abir Sen Vs Director General of Sashastra Seema Bal (SSB) & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0272

Administrative Tribunals Act, 1985-Section 19Recruitment Rules for Sashastra Seema Bal (SSB), Para Medical Staff

Tribunals and Commissions25 Apr 2022

Mushtaq Ahmad War & Ors. Vs UT of J&K & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0273

Tribunals and Commissions25 Apr 2022

SI Narender Kumar Vs Govt. of NCTD & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0274

Administrative Tribunals Act 1985-Section 19CCS (Revised Pay) Rules, 1997

Tribunals and Commissions25 Apr 2022Disposed Of

Narender Kumar Vs Govt. Of NCTD & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0049

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions25 Apr 2022Allowed

Abir Sen Vs Director General of Sashastra Seema Bal (SSB) Govt. Of India & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0048

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions25 Apr 2022Disposed Of

Mushtaq Ahmad War & Others Vs UT Of J&K & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0040

Tribunals and Commissions22 Apr 2022

Shiro Mani Pandey Vs Union Of India & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0275

Tribunals and Commissions22 Apr 2022Disposed Of

Shiro Mani Pandey Vs Union Of India & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0038

Tribunals and Commissions21 Apr 2022

Shamas Din Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2022) 04 CAT CK 0276