Tribunals and Commissions13 Apr 2022Disposed Of
Firdous Ahmad Bhat Vs UT Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0030
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 39 of 50
Tribunals and Commissions13 Apr 2022Disposed Of
Bharam Pal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0029
Tribunals and Commissions13 Apr 2022Disposed Of
Ram Bihari Pateriya & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0028
Tribunals and Commissions13 Apr 2022Disposed Of
Nazir Ahbad Dar Vs State Of J&K Through Commissioner, Secretary To Govt. Power Development Department, Civil Sect., Srinagar, Jammu & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0025
Tribunals and Commissions12 Apr 2022
Manish Kumar Pandey & Ors. Vs Union Of India
Central Administrative Tribunal · (2022) 04 CAT CK 0288
Tribunals and Commissions12 Apr 2022
Rajinder Kumar & Ors. Vs U.T. Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0289
Tribunals and Commissions12 Apr 2022
Raj Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0290
Tribunals and Commissions12 Apr 2022
Smt. Ruby Devi Vs Sri Pramod Kumar & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0291
Tribunals and Commissions12 Apr 2022
Deepak Kumar Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0292
Companies Act
Tribunals and Commissions12 Apr 2022Disposed Of
Rajinder Kumar & Others Vs U.T. Of Jammu And Kashmir Through Commissioner/Secretary Public Works Department (Hyd) Civil Secretariat, Jammu/Srinagar
Central Administrative Tribunal · (2022) 04 CAT CK 0027
Tribunals and Commissions12 Apr 2022Disposed Of
Raj Kumar & Others Vs Union Of India Through Secretary To Govt. Ministry Of Defence, New Delhi & Others-110001
Central Administrative Tribunal · (2022) 04 CAT CK 0024
Tribunals and Commissions12 Apr 2022Disposed Of
Deepak Kumar Pal Vs Union Of India Through Secretary, Ministry Of Railway Dpartment, New Delhi & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0023
Tribunals and Commissions12 Apr 2022Disposed Of
Manish Kumar Pandey & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0021
Tribunals and Commissions11 Apr 2022
Syed Yunis & Ors. Vs Mr. Atal Duloo & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0293
Contempt of Courts Act-Section 19
Tribunals and Commissions11 Apr 2022
Bilal Ahmad Wani Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0294
IPC-Section 420, 465, 466, 467, 471, 120-BJ&K CSR (CCA), 1956-Rule 31, Sub Rule 27 of Rule 31J&K CSR-Rule 108 (A)
Tribunals and Commissions11 Apr 2022Dismissed
Syed Yunis & Others Vs Atal Duloo, Financial Commissioner, Health & Medical Education Department, Civil Secretariat, Jammu/ Srinaga & Another
Central Administrative Tribunal · (2022) 04 CAT CK 0020
Contempt Of Courts Act, 1971 — Section 19
Tribunals and Commissions11 Apr 2022Dismissed
Bilal Ahmad Wani Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0019
Indian Penal Code, 1860 — Section 120B, 420, 465, 466, 467, 471Jammu And Kashmir Civil Services Classification Control And Appeal Rules, 1956 — Rule 21, 31, 31(27), 108(A)
Tribunals and Commissions08 Apr 2022
Sabu C.M. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0295
Central Civil Accounts Service (Accountant and Senior Accountant Group 'C' posts) Recruitment Rules, 2010
Tribunals and Commissions08 Apr 2022
Sobha S. & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0296
Indian Posts & Telecommunications Accounts & Finance Service Group-B (Accounts Officers & Assistant Accounts Officers) Recruitment Rules, 2018-Rule 8The Department of Telecommunication (Junior Accounts Officer) Group-C Recruitment Rules, 1986The Department of Telecommunications (Assistant Accounts Officer) Recruitment Rules, 2000
Tribunals and Commissions08 Apr 2022
K.K. Sathyan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0297
Railway Services (Pension) Rules, 1993CCS (Pension) Rules 1972