Tribunals and Commissions05 Jan 2022
V. Sekar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0467
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 50 of 50
Tribunals and Commissions04 Jan 2022
Dhaval Brahmbatt Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0468
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3) clauses (a) to (i)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions04 Jan 2022
Dr. Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0469
Constitution of India-Articles 14 and 16RTI Act, 2005-Section 8(1)(h)Central Services (Medical Attendance) Rules
Tribunals and Commissions04 Jan 2022
Dr. Rajesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0003
Right To Information Act, 2005 — Section 8(1)(h)Central Services (Medical Attendance) Rules, 1944 — Rule 14Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions04 Jan 2022Dismissed
Dhaval Brahmbatt Citizen Of India Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure 1908 — Section 114Code Of Civil Procedure 1908 — Order 47 Rule 1
Tribunals and Commissions03 Jan 2022
Rohit Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0470
Tribunals and Commissions03 Jan 2022
Kalyan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0471
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Jan 2022
Saroj Kanta Vs UT Admin & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0472
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Jan 2022Disposed Of
Kalyan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Jan 2022Disposed Of
Saroj Kanta Vs UT Admin, Through Advisor To Administrator, UT Secretariat, Sector 9, Chandigarh U.T. Pin-160017 & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Jan 2022Disposed Of
Rohit Kumar Shukla Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0001