Tribunals and Commissions12 Jan 2022
V. Venugopal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0459
CAT (Procedure) Rules, 1987-Rule 4(5)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 49 of 50
Tribunals and Commissions12 Jan 2022
Sh. Rajeev Kumar Negi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0460
Tribunals and Commissions12 Jan 2022
Dr. Sarv Priya Singh Vs Sh. Anil Baijal
Central Administrative Tribunal · (2022) 01 CAT CK 0461
CAT (Procedure) Rules, 1987-Rule 11(1)(i)
Tribunals and Commissions12 Jan 2022Partly Allowed
Surender Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 420, 468, 471Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10(1), 14, 14(14), 14(15), 14(16), 14(17), 14(18), 15, 27
Tribunals and Commissions12 Jan 2022Disposed Of
Sikender Singh Vs Commissioner (North DMC) Dr. Shyama Prasad Mukherjee & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0016
Tribunals and Commissions12 Jan 2022Disposed Of
V. Venugopal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0015
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)
Tribunals and Commissions12 Jan 2022Disposed Of
Dr. Sarv Priya Singh Vs Anil Baijal
Central Administrative Tribunal · (2022) 01 CAT CK 0014
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 11(1)(i)
Tribunals and Commissions12 Jan 2022Dismissed
Laxman Kumar Gupta Vs New Delhi Municipal Council & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0012
Constitution Of India, 1949 — Article 142
Tribunals and Commissions12 Jan 2022Disposed Of
Laxmi Devi, W/O Late Paras Nath Vs Rajiv Agrawal & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0008
Tribunals and Commissions12 Jan 2022Disposed Of
Pradeep Kumar Vs Tarun Prasad, Divisional Railway Manager, Northern Railway, Moradabad & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0007
Tribunals and Commissions07 Jan 2022
Rana Mahendra Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0462
Tribunals and Commissions07 Jan 2022
Roshan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0463
Tribunals and Commissions07 Jan 2022Disposed Of
Rana Mahendra Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0006
Tribunals and Commissions07 Jan 2022Dismissed
Roshan Lal Son Of Shri Hari Ram Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0005
Tribunals and Commissions06 Jan 2022
Mr. Krishan Lal & Ors. Vs The Chairperson & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0464
New Delhi Municipal Council (NDMC) Act, 1994-Section 33 to 43, 40, 416, 43 (1) (c)Punjab Municipal Act, 1911
Tribunals and Commissions06 Jan 2022
Faizal F.M Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0465
Central Civil Service (Pension) Rules, 1972
Tribunals and Commissions06 Jan 2022
Mrs. Minni Gulati Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0466
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Jan 2022Dismissed
Krishan Lal & Others Vs Chairperson New Delhi Municipal Council & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0013
New Delhi Municipal Council Act, 1994 — Section 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 43(1)(c), 416
Tribunals and Commissions06 Jan 2022Allowed
Minni Gulati Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Jan 2022Disposed Of
Faizal F.M Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0004