Tribunals and Commissions02 Feb 2022Disposed Of
Mahinder Singh Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0005
Ranbir Penal Code, 1989 — Section 307, 353, 452
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 47 of 50
Tribunals and Commissions01 Feb 2022
Shri Motibhai Vs Bharat Sanchar Nigam Ltd. & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0378
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions01 Feb 2022
Suresh Vs The Commissioner & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0379
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Feb 2022
Surinder Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0380
Tribunals and Commissions01 Feb 2022
Anirudh Prasad Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0381
Tribunals and Commissions01 Feb 2022Disposed Of
Suresh Vs Commissioner East Delhi Municipal Corporation (EDMC) Udyog Sadan, 2nd Floor, Plot Not No.-419 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Feb 2022Allowed
Anirudh Prasad Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0002
Tribunals and Commissions01 Feb 2022Dismissed
Motibhai Vs Bharat Sanchar Nigam Ltd & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0001
Central Civil Services (Classification, Control And. Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions25 Jan 2022
Vinubhai S. Vaghasiya Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0440
AT Act 1985-Section 19
Tribunals and Commissions25 Jan 2022
Shri Pratikkumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0441
ID Act-Section 25-FAdministrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions25 Jan 2022
Ashwani Kumar Gupta & Ors. Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0442
Tribunals and Commissions25 Jan 2022Dismissed
Pratikkumar Vs Union Of India Notice To Be Served Through The Chief Post Master General Office Of CPMG, Gujarat Circle, Khanpur, Ahmedabad � 380 001 & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0035
Industrial Disputes Act, 1947 — Section 25FAdministrative Tribunals Act, 1985 — Section 22(3), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure 1908 — Section 114
Tribunals and Commissions25 Jan 2022Dismissed
Vinubhai S. Vaghasiya Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Jan 2022
Jitendra Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0443
Tribunals and Commissions24 Jan 2022
Smt. Rohini Chibber Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0444
Tribunals and Commissions24 Jan 2022Disposed Of
Jitendra Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0026
Tribunals and Commissions24 Jan 2022Allowed
Anil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0023
Tribunals and Commissions21 Jan 2022
Naresh Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0445
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions21 Jan 2022
C.O.D. Chheoki Shramik Union & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0446
Administrative Tribunals Act, 1985-Section 19, 14Industrial Disputes Act-Rule 25
Tribunals and Commissions21 Jan 2022Dismissed
C.O.D. Chheoki Shramik Union, Allahabad & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 14Industrial Disputes (Central) Rules, 1957 — Rule 25