Tribunals and Commissions10 Feb 2022
Biju M. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0366
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 46 of 50
Tribunals and Commissions10 Feb 2022Disposed Of
Biju M., S/o. Madhavankutty Nair Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0012
Tribunals and Commissions09 Feb 2022
Jaya S. Ambat & Ors. Vs Khadi And Village Industries Commission & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0367
Khadi and Village Industries Commission Act, 1956-Section 17, Chapter 4KVIC Regulations, 2007-Regulation 3(1), Section 3(3)
Tribunals and Commissions09 Feb 2022
Jincy Cherian Vs Indian Council Of Agricultural Research (ICAR) & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0368
Tribunals and Commissions09 Feb 2022
Dinesh Lawat Vs The Health Secretary, Chandigarh Administration & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0369
Punjab Civil Services Rules, Volume-I, Part-IIStudy Leave Rules, 1963-Rule 3 (3)Constitution of India-Article 14
Tribunals and Commissions09 Feb 2022
K. M. Naszar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0370
Tribunals and Commissions09 Feb 2022
John C Varghese Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0371
Tribunals and Commissions09 Feb 2022Disposed Of
Jaya S. Ambat & Others Vs Khadi and Village Industries Commission,3, Irla Road, Vile Parle (West), Mumbai-400 056 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0015
Khadi And Village Industries Commission Act, 1956 — Section 17
Tribunals and Commissions09 Feb 2022Disposed Of
Jincy Cherian Vs Indian Council Of Agricultural Research (ICAR) & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0013
Tribunals and Commissions09 Feb 2022Allowed
Dinesh Lawat & Others Vs Health Secretary, Chandigarh Administration, Deluxe Building, Sector 9, Chandigarh-160009 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0011
Study Leave Rules, 1963 — Rule 3(3)Constitution Of India, 1949 — Article 14
Tribunals and Commissions07 Feb 2022
N.P. Viswanathan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0372
Constitution of India-Articles 14, 16, 21CCS (Pension) Rules, 1972
Tribunals and Commissions07 Feb 2022
Praveen Kumar Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0373
Tribunals and Commissions07 Feb 2022Allowed
N.P. Viswanathan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0009
Constitution Of India, 1949 — Article 14, 16, 21
Tribunals and Commissions03 Feb 2022
Tajinder Kour Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0374
J&K Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998-Section 4(2), 22, 26, 26(1), 54J&K Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003-Rule 37J&K Reservation Act, 2004-Section 3, 23
Tribunals and Commissions03 Feb 2022
S.Vijayalakshmi Vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0375
CCS (Pension) Rules, 1972-Rule 26(1)KSR Part III-Rule 29(a)
Tribunals and Commissions03 Feb 2022Allowed
Tajinder Kour Vs Union Territory of J&K through Commissioner Secretary to Govt., Higher Education Department, Civil Secretariat, Jammu-180001 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0007
Equal Opportunities, Protection Of Rights And Full Participation) Act, 1998 — Section 4(2), 22, 26, 26(1), 54J&K Reservation Act, 2004 — Section 3, 22, 23J&K Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 2003 — Rule 37
Tribunals and Commissions03 Feb 2022Dismissed
S.Vijayalakshmi Vs Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0004
Central Civil Services (Pension) Rules, 1972 — Rule 26(1), 29(a)
Tribunals and Commissions02 Feb 2022
Des Raj Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0376
Tribunals and Commissions02 Feb 2022
Mahinder Singh Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0377
RPC-Section 307, 452, 353
Tribunals and Commissions02 Feb 2022Disposed Of
Des Raj Vs UT Of Jammu & Kashmir & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0006