Tribunals and Commissions25 Feb 2022Disposed Of
V. Rajan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0038
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 44 of 50
Tribunals and Commissions24 Feb 2022
K Seetha & Ors. Vs Union Of Inida & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0344
Tribunals and Commissions24 Feb 2022
Ramesh Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0345
Tribunals and Commissions24 Feb 2022
Bipin Chandra Tewari Vs Ananta Narayan Nanda & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0346
Tribunals and Commissions24 Feb 2022Disposed Of
Bipin Chandra Tewar Vs Ananta Narayan Nanda, Secretary (Posts) Ministry Of Communication And I.T., Deptt. Of Posts, Dak Bhavan, Patel Chowk, New Delhi-1 Others
Central Administrative Tribunal · (2022) 02 CAT CK 0034
Tribunals and Commissions24 Feb 2022Dismissed
Ramesh Chandra (Male) Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0033
Tribunals and Commissions22 Feb 2022
Ravi Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0347
Tribunals and Commissions22 Feb 2022
Lourdu Nandan & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0348
Tribunals and Commissions22 Feb 2022
Radhey Shyam Sharma Vs Delhi State Industrial & Infrastructure Development Corp. Ltd.
Central Administrative Tribunal · (2022) 02 CAT CK 0349
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions22 Feb 2022Disposed Of
Radhey Shyam Sharma Vs Delhi State Industrial & Infrastructure Development Corp. Ltd
Central Administrative Tribunal · (2022) 02 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Feb 2022
Ghulam Mohd Wani Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0350
Tribunals and Commissions18 Feb 2022
Shabir Ahmad Wani Vs U.T of Jammu and Kashmir & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0351
Tribunals and Commissions18 Feb 2022
M. Sadanandan Vs The Senior Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0352
Tribunals and Commissions18 Feb 2022Disposed Of
Ghulam Mohd Wani, S/o Abdul Gani Wani Vs Union Territory of Jammu & Kashmir through Executive Engineer Jal Shakti (PHE) Division Handwara. Pin Code 193221 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0030
Tribunals and Commissions18 Feb 2022Disposed Of
M.Sadanandan Vs Senior Superintendent Of Post Offices, Thiruvananthapuram North Postal Division, Thiruvananthapuram � 695 001 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0029
Tribunals and Commissions17 Feb 2022
Chandra Pal Singh Vs V.P. Singh & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0353
Contempt of Courts Act
Tribunals and Commissions17 Feb 2022
Kamal Kishor Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0354
Tribunals and Commissions17 Feb 2022Disposed Of
Chandra Pal Singh Vs V.P. Singh, CPMG, U.P. Circle, Lucknow & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0028
Tribunals and Commissions16 Feb 2022
Brijesh Kumar Rai & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0355
Tribunals and Commissions16 Feb 2022
Shri H.N. Choudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0356