Tribunals and Commissions29 Mar 2022Dismissed
Neelmani Jaiswal Vs Union Public Service Commission & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0018
Constitution Of India, 1949 — Article 14, 16, 309
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 42 of 50
Tribunals and Commissions22 Mar 2022
C. Sarojini Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0762
GDS (Conduct and Engagement) Rules-Rule 3-A
Tribunals and Commissions22 Mar 2022Disposed Of
C. Sarojini Vs Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0017
Tribunals and Commissions21 Mar 2022
Devendra Singh Sachan Vs Ashutosh Tripathi
Central Administrative Tribunal · (2022) 03 CAT CK 0763
Tribunals and Commissions21 Mar 2022
Sarita Devi Vs All India Institute Of Medical Sciences
Central Administrative Tribunal · (2022) 03 CAT CK 0764
Tribunals and Commissions18 Mar 2022
T.Ramachandran Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 03 CAT CK 0765
Indian Police Service (Appointment by Promotion) Regulations, 1955-Regulation 3, 5, 5(3), 7(3), 9, 9(1), 9(a)Indian Police Service (Recruitment) Rules, 1954-Rule 9(1)Constitution of India-Article 14, 16
Tribunals and Commissions18 Mar 2022
A. Hari & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0766
Tribunals and Commissions18 Mar 2022Allowed
T.Ramachandran Vs Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0012
Indian Police Service (Recruitment) Rules, 1954 — Rule 9(1)Constitution Of India, 1949 — Article 14, 16Indian Police Service (Appointment By Promotion) Regulation, 1955 &mash; Regulation 3, 5, 5(3), 7(3), 9, 9(a), 9(1)
Tribunals and Commissions18 Mar 2022Dismissed
A. Hari, son of Aravindan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0011
Tribunals and Commissions16 Mar 2022
Munna Singh Vs Sri Devendra Singh & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0767
Tribunals and Commissions16 Mar 2022Disposed Of
Munna Singh Vs Devendra Singh, Garrison Engineer (GE), (West), Allahabad & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0014
Tribunals and Commissions14 Mar 2022
Smt. Priyanka Jain Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0741
Tribunals and Commissions14 Mar 2022Disposed Of
Priyanka Jain Vs Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0013
Tribunals and Commissions11 Mar 2022
C. George Varghese Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0768
CPC-Section 114, Order 47 Rule 1Administrative Tribunals Act-Section 22(3)(f)
Tribunals and Commissions11 Mar 2022
Ram Adhar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0769
Central Civil Services (Revised Pay) Rules, 2008-Rule 10Constitution of India-Articles 14, 16
Tribunals and Commissions11 Mar 2022
Virendra Pratap Singh Yadav Vs Chairman & Managing Director/Managing Director, Bharat Sanchar Nigam Limited (BSNL) & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0770
Administrative Tribunal Act-Section 28Industrial Tribunal Act
Tribunals and Commissions11 Mar 2022
Karnail Singh Vs Central Board Of Secondary Education & Anr.
Central Administrative Tribunal · (2022) 03 CAT CK 0771
Constitution of India-Articles 14, 16
Tribunals and Commissions11 Mar 2022
Ram Briksha Singh Vs Kendriya Vidyalaya Sangthan & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0772
Tribunals and Commissions11 Mar 2022
Virendra Pratap Singh Yadav Vs Chairman & Managing Director/Managing Director, Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0740
Administrative Tribunal Act-Section 28Industrial Tribunal Act
Tribunals and Commissions11 Mar 2022Dismissed
Virendra Pratap Singh Yadav, S/o Shri A.L. Yadav Vs Chairman & Managing Director/Managing Director, Bharat Sanchar Nigam Limited (BSNL), Corporate Office, 116/112, Barakhamba Road, New Delhi
Central Administrative Tribunal · (2022) 03 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 28