Tribunals and Commissions08 Apr 2022
G. Arunkumar Vs The Chairman And Managing Director, Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0298
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 40 of 50
Tribunals and Commissions08 Apr 2022
Ramesh Chand Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0299
RTI Act, 2005
Tribunals and Commissions08 Apr 2022Disposed Of
Ramesh Chand Meena Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0018
Tribunals and Commissions08 Apr 2022Disposed Of
Sabu C.M & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0017
Tribunals and Commissions08 Apr 2022Disposed Of
Sobha S & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0016
Tribunals and Commissions08 Apr 2022Disposed Of
K.K. Sathyan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0015
Tribunals and Commissions08 Apr 2022Disposed Of
G. Arunkumar, (Junior Telecom Officer (Resigned )) Vs Chairman And Managing Director, Bharat Sanchar Nigam Limited, Harish Chandra Mathur Lane, Janpath, New Delhi � 110 001 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0014
Tribunals and Commissions07 Apr 2022
Satish Kumar & Anr. Vs Delhi Metro Rail Corporation Ltd. & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0300
Tribunals and Commissions07 Apr 2022Dismissed
Satish Kumar, AEN & Others Vs Delhi Metro Rail Corporation Ltd. & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0013
Tribunals and Commissions06 Apr 2022
K.John Rose Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0301
Railway Services (Pension) Rules, 1993-Rule 69(1), 70, 70(1)(a)Constitution of India-Articles 14, 16
Tribunals and Commissions06 Apr 2022Disposed Of
K.John Rose Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0012
Railway Services (Pension) Rules, 1993 — Rule 69(1), 70, 70(1)(a)Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions05 Apr 2022
Shabir Ahmad Bhat & Ors. Vs Services Selection Recruitment Board & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0302
Tribunals and Commissions05 Apr 2022Dismissed
Shabir Ahmad Bhat & Others Vs Services Selection Recruitment Board, Through Its Chairman, J&K, Srinaga & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0011
Tribunals and Commissions04 Apr 2022
Preetha Thomas Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0303
Revised Pay Rules
Tribunals and Commissions04 Apr 2022
K. Sajesh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0304
Constitution of India
Tribunals and Commissions04 Apr 2022
Dhanjit Kumar Gupta Vs Bharat Sanchar Nigam Limited (East) & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0305
Tribunals and Commissions04 Apr 2022
Abdul Karim U Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0306
Tribunals and Commissions04 Apr 2022
Fayaz Ahmad Dar & Ors. Vs Union Territory Of Jammu & Kashmir & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0307
Tribunals and Commissions04 Apr 2022
Ab Gani Chopan Vs Union Territory Of Jammu & Kashmir & Anr.
Central Administrative Tribunal · (2022) 04 CAT CK 0308
Tribunals and Commissions04 Apr 2022
Krishna Kumar Jaiswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0309