Tribunals and Commissions04 Apr 2022Disposed Of
Krishna Kumar Jaiswal Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0010
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 41 of 50
Tribunals and Commissions04 Apr 2022Disposed Of
Fayaz Ahmad Dar & Others Vs Union Territory Of Jammu & Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0008
Tribunals and Commissions04 Apr 2022Dismissed
AB Gani Chopan Vs Union Territory Of Jammu & Kashmir & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0007
Tribunals and Commissions04 Apr 2022Disposed Of
K. Sajesh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0006
Tribunals and Commissions04 Apr 2022Allowed
Abdul Karim U Vs State Of Kerala & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0005
Tribunals and Commissions04 Apr 2022Disposed Of
Preetha Thomas Vs Union Of India & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0004
Tribunals and Commissions01 Apr 2022
K.T. Gangadharan Vs The Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0310
Tribunals and Commissions01 Apr 2022
Alhafis.P.C. Vs The Administrator & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0311
CCS (Leave) Rules, 1972CCS (CCA) Rules
Tribunals and Commissions01 Apr 2022
Prathyusha M.C. Vs The Union Public Service Commission & Ors.
Central Administrative Tribunal · (2022) 04 CAT CK 0312
Tribunals and Commissions01 Apr 2022Disposed Of
Prathyusha M.C Vs Union Public Service Commission & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0003
Tribunals and Commissions01 Apr 2022Disposed Of
K.T. Gangadharan Vs Superintendent of Post Offices, Kasaragode Division, Kasaragode, 671121 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0002
Tribunals and Commissions01 Apr 2022Disposed Of
Alhafis.P.C Vs Administrator, U.T Of Lakshadweep, P.O.Kavarathi, U.T Of Lakshadweep 682 555 & Others
Central Administrative Tribunal · (2022) 04 CAT CK 0001
Tribunals and Commissions31 Mar 2022Allowed
The Draughtsmen's (Cartographic) Association Survey Of India & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 03 CAT CK 0757
Administrative Tribunals Act, 1985-Section 19CCS (RP) Rules, 1997-Note-2 below Rule 7
Tribunals and Commissions31 Mar 2022
P. Hrishikesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0758
Tribunals and Commissions31 Mar 2022
Smt. Chinchu Sasidharan Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 03 CAT CK 0759
Tribunals and Commissions31 Mar 2022
Bindu K.M & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0760
Tribunals and Commissions31 Mar 2022Disposed Of
P. Hrishikesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0022
Tribunals and Commissions31 Mar 2022Dismissed
Chinchu Sasidharan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0021
Tribunals and Commissions31 Mar 2022Allowed
Draughtsmen�s (Cartographic) Association Survey Of India & Others Union Of India & Others
Central Administrative Tribunal · (2022) 03 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Revised Pay) Rules, 1997 — Rule 7
Tribunals and Commissions29 Mar 2022
Neelmani Jaiswal Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2022) 03 CAT CK 0761
Constitution of India-Article 309, 14, 16Central Labour Service (Group ‘A’) Recruitment Rules, 2005-Schedule-IIRecruitment Rules, 2015-Schedule II