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Judgment
P.Madhavan, Judicial Member
When the matter came up for consideration today, none present on the side of the applicant. On last posting date also counsel for the applicant was absent and the matter was posted to this date specifically under the heading “For Dismissal”. The applicant's as well as Counsel name were called. Absent. The O.A is dismissed for non-prosecution. No costs.
List of Annexures
Annexure A1 - True copy of the ICC report No.CLT. 2018 dated 24.5.2018
Annexure A2 - True copy of the 2 applicant's representation to the 3 respondent dated 29.3.2018
Annexure A3 - True copy of the 2 applicant's representation to the 3 respondent dated 20.4.2018
Annexure A4 - True copy of the order of C.A.T, Ernakulam Bench dated 4.10.2018 in O.A 812/2018
Annexure A5 - True copy of the communication from Deputy Director Engineering/HOO, All India Radio, Calicut, Pin 673 032 No.CLT/7/DDE/2021/202 dated 17.6.2021 along with the ICC report.
Annexure A6 - True copy of the 1 applicant's representation to the 2 respondent dated 6.7.2021
Annexure A7 - True copy of the 1 applicant's representation to the 2 respondent dated 22.7.2021.
Annexure A8 - True copy of the order of the 2 respondent dated 31.7.2021 F.No.01/01/2018-WL/WC