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Judgment
P.Madhavan, Judicial Member
This Original Application has been filed by the applicant seeking the following reliefs:
“ (i) To call for the records relating to Annexure A-1 to A-9 and to declare that the applicant is entitled to be reckoned as regularly appointed candidate to the post of GDS BPM Muniyara as per A-3, with effect from 10.5.2014.
(ii)To direct the respondents to release her increments and bonus and to pay her TRCA with 4 years increments and all other attendant allowances and benefits and to pay the arrears with 18% penal interest.
(iii)To direct the IInd respondent to pay her TRCA with increments of last 4 years and to reckon her service with effect from 10.5.2014 as regular service for the purpose of promotional examinations
(iv)To issue such other appropriate orders or directions this Hon'ble Tribunal may deem fit, just and proper in the circumstances of the case.
(v)To grant the costs of this original application. ''
When the matter came up for hearing today, Counsel for the respondents has produced some more documents stating that the applicant has already been appointed after the subsequent examination. He has also filed an affidavit to this effect. Counsel for the applicant has no objection in closing the O.A. Hence, the O.A is dismissed as not pressed. No costs.
List of Annexures
Annexure A1 - True copy of the letter No.B2/MTS Exam/2017-18 dated 16.1.2018 issued by the 3 respondent
Annexure A2 - True copy of the notification no.B6/99 A dated 7.1.2014 of the 2 respondent
Annexure A3 - True copy of the order No.B6/99 A dated 24.4.2014 of the 2 respondent
Annexure A4 - True copy of the letter No.A/TRCA/Dlg dated 31.5.2017 of the 2 respondent
Annexure A5 - True copy of the payslip of the applicant for the month of December 2017
Annexure A6 - True copy of the representation dated 5.12.2017 submitted by the applicant
Annexure A7 - True copy of the letter No.B2/MTS Exam/2017-18 dated 14.12.2017 issued by the 3 respondent
Annexure A8 - True copy of the application dated 20.12.2017 of the applicant
Annexure A9 - True copy of the inspection report dated 11.9.2017 of the Inspector (Posts) Munnar Sub Division
Annexure R1 - A true copy of the Minutes of Departmental Screening Committee held on 23.3.2018
Annexure R2 - A true copy of the memo no.B 637 dated 15.7.2019
Annexure R2 - A true copy of the memo no.PF/CS/Dlg dated 29.1.2021 of Postmaster Thodupuzha HO.