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Judgment
6 paragraphs · 76 words
O R D E R
Hon’ble Mr. Tarun Shridhar, Member (Administrative) :
Shri Sunil, learned counsel for the applicant and Shri D.S. Shukla, learned counsel for the respondents are present.
2.
MA No.1161 of 2022 has been filed by the learned counsel for the applicant to withdraw this O.A. Prayer is allowed.
3.
Accordingly, the O.A. is dismissed as withdrawn.
4.
All the MAs associated with this original application stand disposed of as having become infructuous.