Tribunals and Commissions21 Jan 2022Disposed Of
Naresh Kumar Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0024
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 48 of 50
Tribunals and Commissions19 Jan 2022
Shri Chetram Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0447
Tribunals and Commissions19 Jan 2022Dismissed
Chetram Meena & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0019
Tribunals and Commissions18 Jan 2022
Alpesh Vs The Commissioner & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0448
Tribunals and Commissions18 Jan 2022
Alpesh Vs The Director General & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0449
Tribunals and Commissions18 Jan 2022Disposed Of
Alpesh Vs Director General O/o. D.G Employees State Insurance Corporation HQ Office, Panchdeep Bhavan & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0022
Tribunals and Commissions18 Jan 2022Disposed Of
Alpesh Vs Commissioner O/o. Commissioner Vigilance Branch Ministry Of Labour & Employment Govt. Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0021
Tribunals and Commissions17 Jan 2022
Amardeep Bhatia Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0450
Tribunals and Commissions17 Jan 2022
Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0451
Code of Civil Procedure-Section 114, Order 47, 47 Rule 1Administrative Tribunals Act, 1985-Section 22(3)(f)
Tribunals and Commissions17 Jan 2022
N.Manjunatha Shetty Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0452
Tribunals and Commissions17 Jan 2022Disposed Of
N.Manjunatha Shetty Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0020
Tribunals and Commissions17 Jan 2022Dismissed
Sunil Kumar, S/o. Sh. Mahavir Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114Code Of Civil Procedure 1908 — Order 47 Rule 1
Tribunals and Commissions17 Jan 2022Disposed Of
Amardeep Bhatia, PGT Sociology, Group �B� Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0009
Tribunals and Commissions14 Jan 2022
Vipin Kumar Vishwakarma Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0453
Tribunals and Commissions14 Jan 2022Disposed Of
Vipin Kumar Vishwakarma Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0018
Tribunals and Commissions12 Jan 2022
Sh. Laxman Kumar Gupta Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0454
Right to Information Act, 2005Constitution of India-Article 142
Tribunals and Commissions12 Jan 2022
Pradeep Kumar Vs Tarun Prasad & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0455
Tribunals and Commissions12 Jan 2022
Surender Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0456
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 10(1), 14, 14(14), 14(15), 14(16), 14(17), 14(18), 15, 27CCS (Conduct) Rules, 1964-Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions12 Jan 2022
Laxmi Devi Vs Shri Rajiv Agrawal & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0457
Tribunals and Commissions12 Jan 2022
Sikender Singh Vs The Commissioner (North DMC) & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0458