Tribunals and Commissions11 May 2022Disposed Of
Jagdish Narain Khare Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0021
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 35 of 50
Tribunals and Commissions11 May 2022Dismissed
Rajeev Kumar Saxena Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0018
Tribunals and Commissions11 May 2022Disposed Of
Bibhuti Kumar Jain Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0017
Tribunals and Commissions11 May 2022Disposed Of
G. Bhaskara Jyothi Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0016
Tribunals and Commissions11 May 2022Disposed Of
Santhilal G.K & Others Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0015
Tribunals and Commissions10 May 2022
Sudesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0832
Tribunals and Commissions10 May 2022Dismissed
Sudesh Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0014
Tribunals and Commissions09 May 2022
Ravi Malik & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0833
Tribunals and Commissions09 May 2022
Arun Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0834
Tribunals and Commissions09 May 2022
Vinod Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0835
Tribunals and Commissions09 May 2022Disposed Of
Arun Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0013
Tribunals and Commissions09 May 2022Allowed/ Disposed Of
Ravi Malik & Others Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0012
Tribunals and Commissions07 May 2022
Ashumendra Kushwaha & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0836
Tribunals and Commissions07 May 2022
Jitendra Prasad Gond & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0837
Tribunals and Commissions07 May 2022Disposed Of
Ashumendra Kushwaha & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0009
Tribunals and Commissions07 May 2022Disposed Of
Jitendra Prasad Gond & Others Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0008
Tribunals and Commissions06 May 2022
Kanta Rathore Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0838
Tribunals and Commissions06 May 2022Disposed Of
Kanta Rathore Vs UT Of J&K Through Commissioner/Secretary To Government, Education & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0010
Tribunals and Commissions05 May 2022
Rahul Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0839
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions05 May 2022
Chaudhary Shrikant Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0840