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Judgment
5 paragraphs · 71 words
By Hon'ble Ms.Manjula Das, Chairman
Mr. Hakim SuhailIshtiaq, learned counsel for the applicant and Mr. Hakim Aman Ali, learned counsel for the respondents are present.
2.
Learned counsel for the applicant submits that the prayer sought in the Original Application has been fulfilled by the respondents. Therefore, he prays for withdrawal of the Original Application.
4.
In view of above the O.A. is disposed of as being withdrawn.
5.
No costs.