Tribunals and Commissions10 Mar 2021Disposed Of
Vinod Sharma & Others Vs University Grants Commission & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0045
Constitution Of India, 1949 — Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 57 of 80
Tribunals and Commissions10 Mar 2021Disposed Of
Narotam Vs GNCTD & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Mar 2021
Shri Joginder Singh & Ors. Vs Ministry Of Railway & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0734
Tribunals and Commissions09 Mar 2021
Rajesh Kumar Gupta Vs The Chairperson, CBSE & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0729
Tribunals and Commissions09 Mar 2021
All India Jawahar Navodaya Vidyalaya, Staff Nurse Association (Regd.) & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0728
Tribunals and Commissions09 Mar 2021
Komal Raghuvanshi Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0720
Tribunals and Commissions09 Mar 2021
Dr. Chakkirala Sambasiva Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0699
Tribunals and Commissions09 Mar 2021
Nikhil Kumar Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0698
Tribunals and Commissions09 Mar 2021
Rohit Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0879
Tribunals and Commissions09 Mar 2021
Smt. Rekha Yadav Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0871
Tribunals and Commissions09 Mar 2021
Kumar Saumya Vs Union Public Service Commission
Central Administrative Tribunal · (2021) 03 CAT CK 0868
Tribunals and Commissions09 Mar 2021
Anand Kumar & Ors. Vs Lt. Genl. M.C. Badhani & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0866
Tribunals and Commissions09 Mar 2021
Battal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0865
Tribunals and Commissions09 Mar 2021
Bharat Bhushan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0864
Tribunals and Commissions09 Mar 2021
Sumit Kalsan Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0856
Tribunals and Commissions09 Mar 2021
Indian Railway Health Services Association & Anr. Vs Ministry Of Railways (Railway Board) & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0852
Tribunals and Commissions09 Mar 2021
Raj Kumar Thakur Vs Durga Shanker Mishra & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0842
CCS (Pension) Rules-Rule 59
Tribunals and Commissions09 Mar 2021Dismissed
Sumit Kalsan Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0041
Tribunals and Commissions09 Mar 2021Disposed Of
Indian Railway Health Services Association Vs Ministry Of Railways (Railway Board)
Central Administrative Tribunal · (2021) 03 CAT CK 0040
Tribunals and Commissions09 Mar 2021Disposed Of
Bharat Bhushan (Group A) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0039