Tribunals and Commissions05 Mar 2021
Sheela Vohra Vs Anil Bajal & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0867
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 59 of 80
Tribunals and Commissions05 Mar 2021Partly Allowed
Ashok Kumar & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19General Finance Rules (GFRs), 2017 — Rule 147, 149
Tribunals and Commissions05 Mar 2021Dismissed
Aruni Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1949 — Article 226
Tribunals and Commissions04 Mar 2021
Shibani Roy Choudhury (Retd.) Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0707
Tribunals and Commissions04 Mar 2021
Mrs. Ritu Sharma & Ors. Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0701
Tribunals and Commissions04 Mar 2021
R.S. Tomar Vs Shri Kapil Dev Tripathi
Central Administrative Tribunal · (2021) 03 CAT CK 0875
Tribunals and Commissions04 Mar 2021
Shri R.C. Meena Vs The Lt. Governor & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0874
Right to Information Act, 2005
Tribunals and Commissions04 Mar 2021
Mohammad Arif Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0873
Tribunals and Commissions04 Mar 2021
Purushottam Meena Vs The Lt. Governor of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0872
Administrative Tribunals Act, 1985
Tribunals and Commissions04 Mar 2021Dismissed
R.C. Meena Vs Lt. Governor, Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0031
Tribunals and Commissions04 Mar 2021Dismissed
Purushottam Meena Vs Lt. Governor Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0029
Tribunals and Commissions04 Mar 2021Disposed Of
Shibani Roy Choudhury (Retd.) Vs New Delhi Municipal Council And Others
Central Administrative Tribunal · (2021) 03 CAT CK 0026
Tribunals and Commissions04 Mar 2021Disposed Of
R.S. Tomar Vs Kapil Dev Tripathi
Central Administrative Tribunal · (2021) 03 CAT CK 0025
Tribunals and Commissions04 Mar 2021Disposed Of
Ritu Sharma & Others Vs Kendariya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0018
Tribunals and Commissions03 Mar 2021
Ms. Satyawati & Anr. Vs The Commissioner Of Police: Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0706
Tribunals and Commissions03 Mar 2021
Jai Prakash Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0703
Tribunals and Commissions03 Mar 2021
Ramesh Grover Vs Shri U.P. Singh & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0700
Tribunals and Commissions03 Mar 2021Disposed Of
Ramesh Grover (Retired) Vs U.P. Singh & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0013
Tribunals and Commissions02 Mar 2021
Pawan Singh Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0731
Tribunals and Commissions02 Mar 2021
Gautam Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0730