COURT ARCHIVE

Central Administrative Tribunal judgments, 2021

1,586 judgments · page 60 of 80

Tribunals and Commissions02 Mar 2021Partly Allowed

Baldev Singh (ASI Retd. Gr. “C”) Vs Union Of India & Others

Central Administrative Tribunal · (2021) 03 CAT CK 0020

Central Civil Services (Pension) Rules, 1972 — Rule 69Central Civil Services (Leave) Rules, 1972 — Rule 39(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(i), 11(ii), 11(iv), 16
Tribunals and Commissions01 Mar 2021

Pradeep Kumar Vs Govt. Of NCT Of Delhi & Anr.

Central Administrative Tribunal · (2021) 03 CAT CK 0709

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964-Rule 20Central Excise Rules, 1944-Rule 173 Q