Tribunals and Commissions01 Mar 2021
Shri N.K. Taneja Vs Shri Divyakar Garg & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0878
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 61 of 80
Tribunals and Commissions01 Mar 2021Dismissed
Pradeep Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0030
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 20Central Excise Rules, 1944 — Rule 173Q
Tribunals and Commissions01 Mar 2021Disposed Of
Ajay Mohan Joshi & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0016
Tribunals and Commissions01 Mar 2021Disposed Of
Ram, Retid, Computer Room Attendant Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Feb 2021
Kamlesh Rani Bhatla Vs Shri Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0527
Tribunals and Commissions26 Feb 2021
Nitin & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0519
Tribunals and Commissions26 Feb 2021
Sh. Dhruv Bhagat Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0449
Tribunals and Commissions26 Feb 2021
Yogesh Kumar Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0443
IPC-Section 406, 498A, 304B, 34CCS (CCA) Rules, 1965-Rule 19(1)
Tribunals and Commissions26 Feb 2021
Shri Vijender Singh Chauhan Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0440
Tribunals and Commissions26 Feb 2021
Gograj Singh Jat & Ors. Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0437
Tribunals and Commissions26 Feb 2021
Surendra Narayana Singh & Anr. Vs Shaik Bajeeth & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0436
Tribunals and Commissions26 Feb 2021
Kaushal Kishore Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0435
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions26 Feb 2021
Alok Kumar Gupta Vs The General Manager
Central Administrative Tribunal · (2021) 02 CAT CK 0434
Tribunals and Commissions26 Feb 2021
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0432
Right to Information Act
Tribunals and Commissions26 Feb 2021Dismissed
Surendra Narayana Singh & Others Vs Shaik Bajeeth & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0149
Tribunals and Commissions26 Feb 2021Allowed
Anil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0148
Tribunals and Commissions26 Feb 2021Disposed Of
Gograj Singh Jat & Others Vs Indian Council Of Agricultural Research & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0147
Tribunals and Commissions26 Feb 2021Disposed Of
Kaushal Kishore Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0146
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Feb 2021Disposed Of
Dhruv Bhagat Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0145
Tribunals and Commissions26 Feb 2021Dismissed
Alok Kumar Gupta Vs General Manager, Northern Railway Headquarter Office
Central Administrative Tribunal · (2021) 02 CAT CK 0144