Tribunals and Commissions24 Feb 2021Dismissed
Dilip Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0135
Rights Of Persons With Disabilities Act, 2016 — Section 79(1)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 63 of 80
Tribunals and Commissions24 Feb 2021Disposed Of
Vinod Kumar Mehra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0134
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1949 — Article 226
Tribunals and Commissions24 Feb 2021Dismissed
Adarshvir Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0132
Tribunals and Commissions24 Feb 2021Disposed Of
Satypal Arya & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0131
Tribunals and Commissions24 Feb 2021Disposed Of
P.C.Meena, Under Secretary Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0130
Tribunals and Commissions24 Feb 2021Disposed Of
Leena Singh Tomar & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0128
Tribunals and Commissions24 Feb 2021Disposed Of
Sandeep & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0127
Tribunals and Commissions23 Feb 2021
Surajit Kumar Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0444
Tribunals and Commissions23 Feb 2021
Satyender Prasad Vs Delhi Jal Board
Central Administrative Tribunal · (2021) 02 CAT CK 0441
Tribunals and Commissions23 Feb 2021
Satya Prakash Saraswat Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 02 CAT CK 0439
Tribunals and Commissions22 Feb 2021
Anita Verma & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0474
Tribunals and Commissions22 Feb 2021
Dilbar Singh Bisht & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0472
Tribunals and Commissions22 Feb 2021
Head Constable (Exe.) Jagdish & Ors. Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0461
Tribunals and Commissions22 Feb 2021
Dr. K. Ravi Vs Mr.Viadya Rajesh Kotecha & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0460
Tribunals and Commissions22 Feb 2021
Ms. Babita Gulia Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0459
Tribunals and Commissions22 Feb 2021
Om Prakash Vs Ministry Of Urban Development & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0456
Tribunals and Commissions22 Feb 2021
Sarvesh Kumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0455
Tribunals and Commissions22 Feb 2021
Deepika Vs M.M. Kutty & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0452
Tribunals and Commissions22 Feb 2021
Smt. Parmila Devi (LRs.) Vs Sh. Rajiv Chaudhary & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0450
Tribunals and Commissions22 Feb 2021
Santosh Koundal Vs Dharmendra & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0447