Tribunals and Commissions22 Feb 2021
Gulshan Kumar Anand Vs Dharmendra & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0445
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 64 of 80
Tribunals and Commissions22 Feb 2021
Manoj Kumar Bedwal Vs Mr. E. Raja Babu & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0442
Tribunals and Commissions22 Feb 2021Disposed Of
Dr. K. Ravi Vs Viadya Rajesh Kotecha & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0123
Tribunals and Commissions22 Feb 2021Disposed Of
Manoj Kumar Bedwal Vs E.Raja Babu & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0122
Tribunals and Commissions22 Feb 2021Dismissed
Sarvesh Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0121
Tribunals and Commissions22 Feb 2021Disposed Of
Gulshan Kumar Anand Vs Dharmendra
Central Administrative Tribunal · (2021) 02 CAT CK 0120
Tribunals and Commissions22 Feb 2021Disposed Of
Deepika Vs M.M. Kutty & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0119
Tribunals and Commissions22 Feb 2021Allowed
V.K. Verma Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0118
Tribunals and Commissions22 Feb 2021Disposed Of
Santosh Koundal Vs Dharmendra & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0115
Tribunals and Commissions22 Feb 2021Disposed Of
Head Constable (Exe.) Jagdish Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0114
Tribunals and Commissions22 Feb 2021Disposed Of
Babita Gulia Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0113
Tribunals and Commissions19 Feb 2021
Meena Matai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0540
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions19 Feb 2021
Krishna Vs The Commissioner, NDMC & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0503
Tribunals and Commissions19 Feb 2021
Shovan Patra Vs The Central Provident Fund Commissioner (CPFC) & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0491
Tribunals and Commissions19 Feb 2021
Kiran Chadha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0489
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions19 Feb 2021
Gopal Ramjat & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0477
Tribunals and Commissions19 Feb 2021Disposed Of
Meena Matai, Assistant (A.D), Group (c) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0111
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Feb 2021Disposed Of
Kiran Chadha, Assistant (A.D), Group (c) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0109
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Feb 2021Disposed Of
Shovan Patra Vs Central Provident Fund Commissioner (CPFC) & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0108
Tribunals and Commissions19 Feb 2021Disposed Of
Krishna Vs Commissioner, NDMC & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0107