Tribunals and Commissions16 Feb 2021
Balbir Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0574
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 66 of 80
Tribunals and Commissions16 Feb 2021
Ram Niwash Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0570
Tribunals and Commissions16 Feb 2021
Rohit Kumar & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0567
Tribunals and Commissions16 Feb 2021
Harish Kumar Pruthi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0566
Tribunals and Commissions16 Feb 2021
Brijesh Kumar Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0565
Recruitment Rules for the post of EE (Civil) notified in the Gazette dated 25.07.2017
Tribunals and Commissions16 Feb 2021Dismissed
Meena Vs Delhi Subordinate Service Selection Board & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0151
Tribunals and Commissions16 Feb 2021Dismissed
Rohit Kumar & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0098
Tribunals and Commissions16 Feb 2021Allowed
Brijesh Kumar Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0097
Tribunals and Commissions16 Feb 2021Dismissed
Harish Kumar Pruthi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0096
Tribunals and Commissions16 Feb 2021Disposed Of
Balbir Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0088
Tribunals and Commissions16 Feb 2021Disposed Of
Ram Niwash Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0087
Tribunals and Commissions15 Feb 2021
Subash Chand Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0547
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Feb 2021
Anju & Anr. Vs Sanjeev Aggarwal & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0544
Tribunals and Commissions15 Feb 2021
110720078652017 1
Central Administrative Tribunal · (2021) 02 CAT CK 0541
Tribunals and Commissions15 Feb 2021
K.K. Singh Vs UOI & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0535
Tribunals and Commissions15 Feb 2021
Pardeep & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0526
Tribunals and Commissions15 Feb 2021
Ram Mukut Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0511
Fundamental Rules-Rule 56CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions15 Feb 2021
Amar Singh Chauhan & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0481
Constitution of India-Article 311 (2)(b)
Tribunals and Commissions15 Feb 2021
Udaibir Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0469
Fundamental Rules-Rule 56CCS (Pension) Rules 1972-Rule 48
Tribunals and Commissions15 Feb 2021
Dharambir Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0465