Tribunals and Commissions15 Feb 2021
Arun Mishra Vs Dr. C. Chandramouli & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0575
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 67 of 80
Tribunals and Commissions15 Feb 2021
Kunika Vs Delhi Subordinate Service Selection Board & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0573
Tribunals and Commissions15 Feb 2021
Bibian Kerketta Vs Prasar Bharti
Central Administrative Tribunal · (2021) 02 CAT CK 0572
Tribunals and Commissions15 Feb 2021
Vikas Kumar & Ors. Vs National Capital Territory of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0571
Tribunals and Commissions15 Feb 2021
Rajender Vs The Commissioner & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0569
Tribunals and Commissions15 Feb 2021Disposed Of
Anju (Deceased) & Others Vs Sanjeev Aggarwal & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0153
Tribunals and Commissions15 Feb 2021Dismissed
Kunika Vs Delhi Subordinate Service Selection Board & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0152
Tribunals and Commissions15 Feb 2021Disposed Of
Rajender (BMID 70857095) Vs Commissioner North Delhi Municipal Corporation Civic Centre & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0094
Tribunals and Commissions15 Feb 2021Disposed Of
Vikas Kumar, Group ‘C’ & Others Vs National Capital Territory Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0091
Tribunals and Commissions15 Feb 2021Disposed Of
Subash Chand Vs Commissioner Of Police
Central Administrative Tribunal · (2021) 02 CAT CK 0083
Tribunals and Commissions15 Feb 2021Disposed Of
Pardeep & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0081
Tribunals and Commissions15 Feb 2021Disposed Of
Amar Singh Chauhan Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0072
Constitution Of India, 1949 — Article 311(2)(b)
Tribunals and Commissions15 Feb 2021Disposed Of
Udaibir Singh Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0071
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions15 Feb 2021Disposed Of
Ram Mukut Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0069
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions12 Feb 2021
Khem Kishore Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0563
Tribunals and Commissions12 Feb 2021
Sangeeta Saxena Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0551
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions12 Feb 2021
Devanand Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0510
Tribunals and Commissions12 Feb 2021
Dr. SanasamPremi Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0576
Tribunals and Commissions12 Feb 2021
Dr. Aruna Mishra Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0568
CCS Leave Rules, 1972-Rule 7
Tribunals and Commissions12 Feb 2021Dismissed
Dr. Aruna Mishra Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0101
Central Civil Services (Leave) Rules, 1972 — Rule 7