Tribunals and Commissions10 Feb 2021Allowed
Gajendra Kumar Singh & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0060
Delhi Municipal Corporation Act, 1957 — Section 59, 98
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 69 of 80
Tribunals and Commissions10 Feb 2021Disposed Of
SI (Exe.) Mahipal Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0057
Tribunals and Commissions10 Feb 2021Disposed Of
Swadesh Chatterjee Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0053
Tribunals and Commissions09 Feb 2021
Pranjali Shree & Anr. Vs Sh. Vinayak Garg, Commissioner, Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2021) 02 CAT CK 0554
Tribunals and Commissions09 Feb 2021
Sanjay Vs Smt. Dilraj Kaur & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0553
Tribunals and Commissions09 Feb 2021
Vijay Vs The Commissioner, NDMC & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0490
Tribunals and Commissions09 Feb 2021
Shri Shailendra Pal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0488
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Feb 2021
Shri Ram Sumer Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0476
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Feb 2021
Deepak Sharma & Ors. Vs All India Institute Of Medical Sciences (AIIMS) & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0475
Tribunals and Commissions09 Feb 2021
Shri Anil Pal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0467
Tribunals and Commissions09 Feb 2021
Sandeep Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0463
Tribunals and Commissions09 Feb 2021
Satish Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0462
Tribunals and Commissions09 Feb 2021Disposed Of
Deepak Sharma & Others Vs All India Institute Of Medical Sciences (AIIMS) & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0052
Tribunals and Commissions09 Feb 2021Disposed Of
Satish Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0051
Tribunals and Commissions09 Feb 2021Disposed Of
Anil Pal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0050
Tribunals and Commissions09 Feb 2021Disposed Of
Sandeep Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0049
Tribunals and Commissions09 Feb 2021Disposed Of
Ram Sumer Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0048
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Feb 2021Disposed Of
Shailendra Pal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0047
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Feb 2021Disposed Of
Vijay Vs Commissioner, NDMC & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0046
Tribunals and Commissions08 Feb 2021
Sanjai Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0561