Tribunals and Commissions04 Feb 2021Allowed
Dr. Preeti Nanda Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0004
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 71 of 80
Tribunals and Commissions03 Feb 2021Disposed Of
Rajesh Kumar & Ors. Vs Department Of Defence Production & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0578
Tribunals and Commissions03 Feb 2021
Sh. Sudhir Gangahar & Ors. Vs Ministry Of Information & Broadcasting & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0528
Constitution of India-Article 16, 16 (4A)
Tribunals and Commissions03 Feb 2021Dismissed
Rakesh Gaurana Vs Secretary, Ministry Of Jal Shakti & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0493
Tribunals and Commissions03 Feb 2021
Anil Kumar Vs The National Medical Commission & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0486
Tribunals and Commissions03 Feb 2021Dismissed
Rakesh Gaurana Vs Secretary, Ministry Of Jal Shakti (Ministry Of Water Resources) & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0032
Tribunals and Commissions03 Feb 2021Disposed Of
Rajesh Kumar & Others Vs Department of Defence Production & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0031
Tribunals and Commissions03 Feb 2021Allowed
Sudhir Gangahar & Others Vs Ministry Of Information & Broadcasting
Central Administrative Tribunal · (2021) 02 CAT CK 0003
Constitution Of India, 1950 — Article 16, 16(4A)
Tribunals and Commissions02 Feb 2021
Sh. Mool Chandra Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0543
Tribunals and Commissions02 Feb 2021
Jotiba Tukaram Patil & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0542
IAS Recruitment Rules of 1954-Rule 8 (3) (a)IAS (Appointment by Promotion) Regulation 1955
Tribunals and Commissions02 Feb 2021
Capt. J.P. Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0534
Railway Servants (Pass) Rules
Tribunals and Commissions02 Feb 2021
Shri Rajesh Kumar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0524
Tribunals and Commissions02 Feb 2021
Manoj & Ors. Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0512
Tribunals and Commissions02 Feb 2021
Mrs. Sonia Bablani & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0505
Delhi School Education Act of 1996-Section 20
Tribunals and Commissions02 Feb 2021
Dr. Rahas Kumar Mohanty Vs The Secretary (I/c) & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0501
Byelaws of Lalit Kala Academy-Clauses 53, 56 & 58
Tribunals and Commissions02 Feb 2021
Neha Choudhary Vs Dr. Alpana Raizada & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0473
Tribunals and Commissions02 Feb 2021
Sh. Pramod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0466
Tribunals and Commissions02 Feb 2021Disposed Of
Sonia Bablani & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0077
Delhi School Education Act, 1996 — Section 20<>
Tribunals and Commissions02 Feb 2021Disposed Of
Dr. Rahas Kumar Mohanty Vs Secretary (I/c) & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0076
Tribunals and Commissions02 Feb 2021Partly Allowed/ Disposed Of
Pramod Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0059