Tribunals and Commissions01 Feb 2021
Chetan Prakash Bhatt & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0507
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 73 of 80
Tribunals and Commissions01 Feb 2021
Nishant Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0504
Tribunals and Commissions01 Feb 2021
J.N.Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0500
Tribunals and Commissions01 Feb 2021
Rajiv Kumar Vs Employees Provident Fund Organisation & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0499
Tribunals and Commissions01 Feb 2021
Mahendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0498
Tribunals and Commissions01 Feb 2021
Pramod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0483
Tribunals and Commissions01 Feb 2021
Pramod Kumar Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0482
Tribunals and Commissions01 Feb 2021Disposed Of
Mahendra Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0079
Tribunals and Commissions01 Feb 2021Disposed Of
Pramod Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0078
Tribunals and Commissions01 Feb 2021Disposed Of
J.N. Meena, DCM Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0029
Tribunals and Commissions01 Feb 2021Disposed Of
Chetan Prakash Bhatt & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0028
Tribunals and Commissions01 Feb 2021Disposed Of
Rajiv Kumar, SSSA, Group ‘C’, Vs Employees Provident Fund Organisation & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0027
Tribunals and Commissions01 Feb 2021Disposed Of
Dr. Sanjay Prasad & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0026
Tribunals and Commissions01 Feb 2021Dismissed
Nishant Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0024
Tribunals and Commissions01 Feb 2021Disposed Of
T.W. Sudhakar (Retd.) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0022
Tribunals and Commissions01 Feb 2021
S K Mathur Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0021
Code Of Criminal Procedure, 1973 — Section 313Central Civil Services (Pension) Rule, 1972 — Rule 9Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14(18)
Tribunals and Commissions01 Feb 2021Disposed Of
Suraj Prakash (BM ID-10021978) Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0019
Tribunals and Commissions01 Feb 2021Disposed Of
Lata Devi & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0018
Tribunals and Commissions01 Feb 2021Dismissed
Rajeev Gupta Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0017
Tribunals and Commissions01 Feb 2021Disposed Of
Uma Shankar Kansotia Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2021) 02 CAT CK 0016